High Courts24 Feb 2008Dismissed
ESIC Vs Ved Prakash Gupta
Delhi High Court · (2008) 3 LLJ 626
Employees State Insurance Act, 1948 — Section 75
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,984 of 6,586
High Courts22 Feb 2008
Ex. ASI Shadi Ram Vs Government of NCT of Delhi and Others
Delhi High Court · (2009) 4 SLR 52
High Courts22 Feb 2008Allowed
Jaipal Singh Rana Vs Swaraj Pal Singh and Another
Delhi High Court · (2008) 4 BC 662 : (2008) 149 DLT 682 : (2008) 6 ILR Delhi 53 : (2009) 5 RCR(Criminal) 3
High Courts22 Feb 2008
Ex. Constable Tika Ram Vs Union of India (UOI) and Others
Delhi High Court · (2008) 2 ILR Delhi 744 : (2009) 3 SLR 631
High Courts22 Feb 2008Dismissed
Goramal Hari Ram Limited Vs Durgashri Agencies and Others
Delhi High Court · (2008) 37 PTC 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Copyright Act, 1957 — Section 2Trade and Merchandise Marks Act, 1958 — Section 28(3)
High Courts22 Feb 2008Allowed
Union of India Vs Hawaldar Ved Prakash Sangwan
Delhi High Court · (2008) 6 ILR Delhi 42 Supp
Army Act, 1950 — Section 20(3), 48(g), 71(r)Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts22 Feb 2008
Deepika Sabharwal Vs Sanatan Dharm Senior Secondary School
Delhi High Court · (2008) 02 DEL CK 0233
Penal Code, 1860 (IPC) — Section 120, 420, 467, 468, 471
High Courts22 Feb 2008Dismissed
Ram Chander Sharma @ Pandit Vs The State
Delhi High Court · (2008) 149 DLT 326
High Courts22 Feb 2008
Hero Honda Motors Limited Vs Mr R.P. Agrawal and Another
Delhi High Court · (2008) 149 DLT 168
High Courts22 Feb 2008Dismissed
Commissioner of Income Tax Vs Bhan Textile (P) Limited
Delhi High Court · (2008) 215 CTR 366 : (2008) 300 ITR 176
High Courts22 Feb 2008
Commissioner of Income Tax Vs Jindal Drilling and Industries Ltd.
Delhi High Court · (2008) 215 CTR 275 : (2008) 301 ITR 304 : (2008) 170 TAXMAN 553
High Courts22 Feb 2008Allowed
Delhi State Industrial and Infrastructure Development Corporation Vs Yashpal Madan and Others
Delhi High Court · (2008) 148 DLT 642 : (2008) 103 DRJ 342
High Courts22 Feb 2008Dismissed
Sh. Ram Goel Vs Presiding Officer, Labour Court VI
Delhi High Court · (2008) ILR Delhi 37 Supp
Industrial Disputes Act, 1947 — Section 17B
High Courts22 Feb 2008Dismissed
Union of India (UOI) and Others Vs Dr. Ramjee Singh
Delhi High Court · (2008) 148 DLT 678 : (2008) 102 DRJ 75
High Courts22 Feb 2008Dismissed
Vijay Kumar Vs The State (GNCT) of Delhi Udaiveer Singh Vs State of Delhi Arvind Kumar Vs State of NCT Delhi
Delhi High Court · (2008) 101 DRJ 725
High Courts22 Feb 2008
New Delhi Auto Finance (P) Ltd. Vs Jt. Commissioner of Income Tax, Special Range-15
Delhi High Court · (2008) 217 CTR 628 : (2008) 300 ITR 83 : (2008) 170 TAXMAN 276
High Courts22 Feb 2008Dismissed
P.K. Kapoor Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0017
High Courts22 Feb 2008Dismissed
Mr. Shivraj Gupta and Another Vs Mr. Deshraj Gupta and Others
Delhi High Court · (2008) 02 DEL CK 0006
High Courts21 Feb 2008Dismissed
Handa Offset Vs Govt. of NCT and Another
Delhi High Court · (2008) 11 ILR Delhi 16
High Courts21 Feb 2008
Smt. Bhukani Devi Vs Shri Hazari Yadav and Others
Delhi High Court · (2008) 02 DEL CK 0258