High Courts27 Feb 2008Dismissed
R. Ravi Chandran Vs Djibrilla Diallo
Delhi High Court · (2008) 02 DEL CK 0127
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,982 of 6,586
High Courts27 Feb 2008
Saraya Industries Ltd. Vs Union of India (UOI), Ministry of Finance, Department of Revenue and Deputy Commissioner of Income Tax
Delhi High Court · (2008) 216 CTR 257 : (2008) 306 ITR 189 : (2008) 171 TAXMAN 194
Income Tax Act, 1961 — Section 132, 132A, 139, 142, 143
High Courts27 Feb 2008Dismissed
Sh. Rajendra Jha Vs Ms. Arti Rohatgi and Another
Delhi High Court · (2006) ACJ 2729 : (2008) 150 DLT 33 : (2008) 151 PLR 633
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts26 Feb 2008Dismissed
Sushil Garg Vs Kausar Properties Pvt. Ltd. and Others
Delhi High Court · (2008) 02 DEL CK 0302
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 50
High Courts26 Feb 2008Dismissed
Abdul Rehman and Others Vs Anees-Ul-Haq and Others
Delhi High Court · (2008) 2 DMC 34 : (2008) 101 DRJ 688
High Courts26 Feb 2008
Hukum Singh Vs Shri Avdesh Singh and Others
Delhi High Court · (2008) 02 DEL CK 0268
High Courts26 Feb 2008Dismissed
K.M. Anees-Ul-Haq and Others Vs State and Others
Delhi High Court · (2008) CriLJ 4611
High Courts26 Feb 2008Dismissed
Bani Arora Vs C.B.I. and Another
Delhi High Court · (2008) CriLJ 2805
High Courts26 Feb 2008Dismissed
Rohtas Kumar Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0219
Land Acquisition Act, 1894 — Section 11, 16, 17, 31, 4
High Courts26 Feb 2008Dismissed
Jai Bhagwan Vs Delhi Transport Corporation
Delhi High Court · (2008) 02 DEL CK 0182
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts26 Feb 2008Dismissed
Smt. Narmada Joshi Vs Sh. Laxmi Narayan Gupta
Delhi High Court · (2008) 02 DEL CK 0146
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts26 Feb 2008Dismissed
Narender Singh and Others Vs State NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0132
High Courts26 Feb 2008Dismissed
Bisundhari Singh and Others Vs Dhillon Transport Agency
Delhi High Court · (2008) 7 ILR Delhi 87
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts26 Feb 2008Dismissed
Nath Trader''s (India) Vs Regional Provident Fund Commissioner and Others
Delhi High Court · (2008) 101 DRJ 521
High Courts26 Feb 2008Allowed
Shashi Goyal Vs Union of India (UOI) and Others
Delhi High Court · (2008) CriLJ 2459 : (2008) 148 DLT 382 : (2008) 101 DRJ 696 : (2008) 2 RCR(Criminal) 523
High Courts26 Feb 2008Dismissed
Mrs. Ethel David Vs The Methodist Church in India and Another
Delhi High Court · (2008) 02 DEL CK 0036
High Courts26 Feb 2008
Smt. Bimla and Another Vs Shri Narender and Others
Delhi High Court · AIR 2008 Delhi 141 : (2008) 102 DRJ 549
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Feb 2008Dismissed
Suresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0001
High Courts25 Feb 2008
Vijay Gupta Vs Renu Malhotra
Delhi High Court · AIR 2008 Delhi 83
Arbitration and Conciliation Act, 1996 — Section 11, 2, 27, 34, 37
High Courts25 Feb 2008
Commissioner of Income Tax Vs Gillete Group India (P) Ltd.
Delhi High Court · (2009) 315 ITR 179 : (2008) 173 TAXMAN 52
Income Tax Act, 1961 — Section 35D, 43A