COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,980 of 6,586

High Courts29 Feb 2008Dismissed

Smt. Chander Prabha Vs LT. Governor (Administrator), Delhi and others

Delhi High Court · (2008) 7 ILR Delhi 96 Supp

Constitution of India, 1950 — Article 14, 141, 16, 226, 32Delhi School Education Act, 1973 — Section 2(d), 2(r)

High Courts29 Feb 2008Allowed

Round The Clock Stores Ltd. Vs Aggarwal Entertainment Private Limited

Delhi High Court · (2008) 02 DEL CK 0222

Civil Procedure Code Amendment Act, 1973 — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Contract Act, 1872 — Section 10Registration Act, 1908 — Section 17, 2(7)

High Courts29 Feb 2008

Ami Chand Prasad Vs The Estate Officer and Another

Delhi High Court · (2008) 02 DEL CK 0221

High Courts29 Feb 2008Dismissed

Shri K.L. Diwan and Others Vs Mohan Malhotra and Another

Delhi High Court · (2009) 158 DLT 442 : (2008) 11 ILR Delhi 21

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 8, Order 1 Rule 9, 11, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 25, 25B, 37, 38

High Courts29 Feb 2008Allowed

In Re: AVM Land Developers (P.) Ltd.

Delhi High Court · (2008) 86 SCL 148

Companies Act, 1956 — Section 235, 236, 237, 238, 239

High Courts29 Feb 2008Allowed

In Re: Alcatel - Lucent Technologies India (P.) Ltd.

Delhi High Court · (2008) 85 SCL 243

Companies Act, 1956 — Section 235, 236, 237, 238, 239

High Courts29 Feb 2008

Master Chiranjiv Singh and Master Agamjiv Singh Vs S. Harinder Singh

Delhi High Court · (2008) 02 DEL CK 0171

High Courts29 Feb 2008Dismissed

United India Insurance Co. Ltd. Vs Alka Mangla and Others

Delhi High Court · (2010) ACJ 272 : AIR 2008 Delhi 201 : (2008) 103 DRJ 384 : (2008) 8 ILR Delhi 85

Motor Vehicles Act, 1988 — Section 145, 146, 147, 149, 2(14)

High Courts29 Feb 2008Dismissed

Dayawati Vs Union of India (UOI) and Others

Delhi High Court · (2008) 11 ILR Delhi 51

High Courts29 Feb 2008Dismissed

Om Prakash Sharma Vs C.B.I.

Delhi High Court · (2008) 02 DEL CK 0134

High Courts29 Feb 2008Allowed

Canara Bank Vs V.K. Grover

Delhi High Court · (2008) 102 DRJ 197

High Courts28 Feb 2008

Oriental Insurance Co. Ltd. Vs Sh. Krishan Lal Popli and Others

Delhi High Court · (2008) 02 DEL CK 0326

High Courts28 Feb 2008Dismissed

Juliana Loiseau Vs The British High Commission and Others

Delhi High Court · (2008) 152 DLT 788 : (2008) 102 DRJ 429

Civil Procedure Code, 1908 (CPC) — Section 86(2)Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10A

High Courts28 Feb 2008

Sharda Gupta and Others Vs Harish Kumar and Others

Delhi High Court · (2008) 02 DEL CK 0284

High Courts28 Feb 2008Dismissed

United India Insurance Co. Ltd. Vs Shri Manjeet Singh and Others

Delhi High Court · (2008) 02 DEL CK 0265

Motor Vehicles Act, 1988 — Section 149, 149(2), 170

High Courts28 Feb 2008Allowed

Mohd. Iqbal Vs Union of India (UOI)

Delhi High Court · (2008) 02 DEL CK 0251

Arbitration and Conciliation Act, 1996 — Section 11(6)Contract Act, 1872 — Section 55

High Courts28 Feb 2008Dismissed

State Vs D.P. Bhatia and Others

Delhi High Court · (2008) CriminalCC 273

High Courts28 Feb 2008

Commissioner of Income Tax Vs Gulmohar Finance Ltd.

Delhi High Court · (2008) 170 TAXMAN 483

Income Tax Act, 1961 — Section 143, 14A, 263

High Courts28 Feb 2008Dismissed

The New India Assurance Co. Ltd. Vs Shri Naresh Prakash and Others

Delhi High Court · (2008) 02 DEL CK 0228

Motor Vehicles Act, 1988 — Section 149, 149(2), 170

High Courts28 Feb 2008

Ridhima Overseas Pvt. Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2008) 02 DEL CK 0220