High Courts05 Mar 2008Dismissed
Reckitt Benckiser Australia Pty. Ltd. and Another Vs R.B. Impex and Others
Delhi High Court · (2008) 37 PTC 262
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,978 of 6,586
High Courts05 Mar 2008Dismissed
Jamirul Nisha and Another Vs Union of India (UOI)
Delhi High Court · (2009) ACJ 1393
High Courts05 Mar 2008Allowed
Riga Sugar Co. Ltd. Vs Kessels Engg. Works Pvt. Ltd.
Delhi High Court · (2008) 3 BC 62
High Courts04 Mar 2008
Shri Chet Ram through L.R. Vs Shri Ramesh Arora and Others
Delhi High Court · (2008) 03 DEL CK 0268
High Courts04 Mar 2008
Director of Income Tax (Exemption) Vs Raunaq Education Foundation
Delhi High Court · (2008) 03 DEL CK 0238
Income Tax Act, 1961 — Section 13(2)(b), 13(2)(d), 13(2)(h)
High Courts04 Mar 2008Dismissed
Bhagwan Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2008) 2 ILR Delhi 762
Delhi Land Reforms Act, 1954 — Section 10, 11, 11(1), 11(2), 154Land Acquisition Act, 1894 — Section 4Punjab Land Revenue Act, 1887 — Section 44, 45
High Courts04 Mar 2008
Marc Enterprises Pvt. Ltd. Vs Five Star Electricals (India) and Another
Delhi High Court · (2008) 2 ILR Delhi 771
High Courts04 Mar 2008Dismissed
Baldev Singh Dhiman and Others Vs Snc-Lavalin Europe B.V. and Others
Delhi High Court · (2008) 2 ARBLR 125
High Courts04 Mar 2008
Commissioner of Income Tax Vs Ansal Buildwell Ltd.
Delhi High Court · (2008) 219 CTR 238 : (2008) 304 ITR 378 : (2008) 171 TAXMAN 189
Income Tax Act, 1961 — Section 158B, 158BB
High Courts04 Mar 2008Dismissed
Magma Leasing Limited Vs HCL Infosystems Limited
Delhi High Court · (2008) 143 CompCas 267 : (2008) 3 CompLJ 299 : (2008) 102 DRJ 269 : (2008) 87 SCL 196
High Courts04 Mar 2008Dismissed
Mr. Ravi Kr. Mathur and Mr. Kishan Lal Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2008) 149 DLT 660 : (2008) 102 DRJ 227 : (2008) 1 ILR Delhi 1 Supp : (2009) 2 SLJ 317
Constitution of India, 1950 — Article 233, 234, 235
High Courts04 Mar 2008Dismissed
Sharda Nath Vs Delhi Administration and Others
Delhi High Court · (2008) 149 DLT 1 : (2008) 102 DRJ 249
High Courts04 Mar 2008Dismissed
Jyoti Sarup Mittal Vs Delhi Development Authority and Another
Delhi High Court · (2008) 03 DEL CK 0067
High Courts04 Mar 2008Dismissed
Delhi Milk Scheme Vs Commissioner of Income Tax and Deputy Commissioner of Income Tax
Delhi High Court · (2008) 3 ILR Delhi 1 Supp
High Courts04 Mar 2008Dismissed
Smt. Kanta Vashist and Others Vs Shri Ashwani Khurana
Delhi High Court · (2008) 03 DEL CK 0033
High Courts04 Mar 2008
Mr. V.K. Sayal Vs Bharat Heavy Electrical Ltd. (BHEL) and Others
Delhi High Court · (2008) 102 DRJ 286
High Courts03 Mar 2008Dismissed
The New India Assurance Co. Ltd. Vs Sh. Kali Prasad and Others
Delhi High Court · (2008) 03 DEL CK 0269
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Mar 2008Allowed
In Re: Dhara Vegetable Oil and Foods Co. Ltd.
Delhi High Court · (2008) 86 SCL 211
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Mar 2008Allowed
Gopi Chand and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0234
Land Acquisition Act, 1894 — Section 11A, 4, 6
High Courts03 Mar 2008Allowed
Chander Mohan Chadha and Others Vs Singer India Ltd.
Delhi High Court · (2008) 03 DEL CK 0224
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 25