High Courts03 Mar 2008
Smt. Manjeet Kaur and Another Vs Sh. Suman Rajak and Others
Delhi High Court · (2008) 03 DEL CK 0210
Motor Vehicles Act, 1988 — Section 168Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,979 of 6,586
High Courts03 Mar 2008
Commissioner of Income Tax Vs Motor and General Finance Ltd.
Delhi High Court · (2009) 184 TAXMAN 465
Income Tax Act, 1961 — Section 115JA, 143(3), 147, 148
High Courts03 Mar 2008Allowed
Dhara Vegetable Oil and Foods Company Ltd. Vs Mother Dairy Fruits and Vegetables Pvt. Ltd.
Delhi High Court · (2008) 03 DEL CK 0185
Companies Act, 1956 — Section 235, 251, 391(1), 393, 394
High Courts03 Mar 2008
Mr. Jitender Jha Vs Mrs. Kiran Sharma
Delhi High Court · (2008) 03 DEL CK 0184
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Mar 2008Dismissed
Anuradha Jha Vs Santosh Singh and Others
Delhi High Court · (2008) 102 DRJ 86
High Courts03 Mar 2008
Inder Kumar Chawla and Others Vs Ashwani Khurana
Delhi High Court · (2008) 03 DEL CK 0123
High Courts03 Mar 2008Dismissed
Shreya Life Sciences Pvt. Ltd. Vs Magna Biochem Pvt. Ltd.
Delhi High Court · (2008) 38 PTC 331
High Courts03 Mar 2008Allowed
Rohtas Singh Vs Jaswant Singh and Others
Delhi High Court · (2008) 150 DLT 122
High Courts03 Mar 2008Dismissed
Bhagwan Dass Vs Lala Ram Sarup T.B. Hospital
Delhi High Court · (2008) 03 DEL CK 0078
High Courts03 Mar 2008
Smt. Raj Roshini Vs Shri Surinder Kumar
Delhi High Court · (2008) 149 DLT 96 : (2008) 5 ILR Delhi 1 Supp
High Courts03 Mar 2008Dismissed
Shri Govind Sarda Vs Sartaj Hotels Apartments and Villas Pvt. Ltd. and Others
Delhi High Court · (2008) 03 DEL CK 0069
High Courts03 Mar 2008Dismissed
Deepak Agnihotri Vs The Commissioner of Police and Others
Delhi High Court · (2008) 03 DEL CK 0066
High Courts03 Mar 2008Dismissed
Ved Vrat Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0053
High Courts03 Mar 2008Allowed
Mr. M.K. Razdan and Mrs. Padma Alva Vs The State and Shri Indukant Dixit
Delhi High Court · (2008) 4 JCC 2966
High Courts02 Mar 2008Allowed
Strength India Educational Society Vs Union of India and Others
Delhi High Court · (2008) 2 ILR Delhi 1003
Contract Act, 1872 — Section 51, 52
High Courts29 Feb 2008Dismissed
Anil Kumar Vs Delhi Development Authority and Another
Delhi High Court · (2008) 102 DRJ 212
High Courts29 Feb 2008Dismissed
Ram Niwas Vs Pitamber Singh and Others
Delhi High Court · (2008) 102 DRJ 81
High Courts29 Feb 2008
Kotak Mahindra Bank Ltd. Vs Prem Power Construction Pvt. Ltd.
Delhi High Court · (2008) 2 ARBLR 39 : (2008) 151 DLT 172 : (2008) 103 DRJ 605
Arbitration and Conciliation Act, 1996 — Section 11(6)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 34
High Courts29 Feb 2008Dismissed
Sarika Singh through her Mother/Natural Guardian Smt. Shahikala Vs C.B.S.E.
Delhi High Court · (2008) 02 DEL CK 0290
High Courts29 Feb 2008Dismissed
Bhodra Devi Vs The Chief of Army Staff and others
Delhi High Court · (2008) 7 ILR Delhi 111 Supp
Constitution of India, 1950 — Article 226