High Courts28 Feb 2008Allowed
Oriental Insurance Co. Ltd. Vs Narender Kaur and Others
Delhi High Court · (2009) ACJ 1481
Workmens Compensation Act, 1923 — Section 4, 4(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,981 of 6,586
High Courts28 Feb 2008
Rajender Kumar Vs Ashok Kumar and Others
Delhi High Court · (2008) 02 DEL CK 0201
Motor Vehicles Act, 1988 — Section 168
High Courts28 Feb 2008
National Insurance Co. Vs Mohd. Qaiyum and Others
Delhi High Court · (2008) 02 DEL CK 0174
Motor Vehicles Act, 1988 — Section 142, 147, 147(1), 149(2)
High Courts28 Feb 2008
Mr. Purshottam Ramnani Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) CriLJ 3266 : (2008) 101 DRJ 682 : (2008) 2 RCR(Criminal) 831
High Courts28 Feb 2008
Sh. Krishan Lal Popli and Another Vs Ms. Mona Virk and Others
Delhi High Court · (2008) 02 DEL CK 0019
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 166, 171Workmens Compensation Act, 1923 — Section 4
High Courts28 Feb 2008Dismissed
Sh. Vijay Kumar Aggarwal Vs Union of India (UOI) and Another
Delhi High Court · (2008) 02 DEL CK 0016
High Courts28 Feb 2008Dismissed
Sh. Ramashish Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 102 DRJ 426 : (2008) 6 ILR Delhi 75
High Courts28 Feb 2008Dismissed
Vijay and Another Vs State and Another
Delhi High Court · (2008) 1 DMC 875 : (2008) 102 DRJ 294
High Courts28 Feb 2008
Siemens Ltd. Vs Nova Iron and Steel Ltd.
Delhi High Court · (2008) 150 DLT 302 : (2008) 102 DRJ 69 : (2008) 2 ILR Delhi 753 : (2008) 151 PLR 16
High Courts27 Feb 2008
National Insurance Co. Ltd. Vs Smt. Jasbir Kaur and Others
Delhi High Court · (2008) 02 DEL CK 0323
High Courts27 Feb 2008Dismissed
Bhupinder Kaur and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 02 DEL CK 0320
High Courts27 Feb 2008Dismissed
Gajanand Sharma Vs Delhi Transport Corporation
Delhi High Court · (2008) 02 DEL CK 0317
Industrial Disputes Act, 1947 — Section 33(2)
High Courts27 Feb 2008
Kanta Rani and Another Vs Pawan Kumar Mittal and Another
Delhi High Court · (2008) 02 DEL CK 0246
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Feb 2008
Nb/Sub Ikbal Singh Sehrawat Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0229
Army Rules, 1954 — Rule 13(3)
High Courts27 Feb 2008Dismissed
United India Insurance Co. Vs Smt. Vidhya Devi and Others
Delhi High Court · (2008) 02 DEL CK 0227
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts27 Feb 2008
Smt. Harminder Kaur and Others Vs Shri Hardayal Singh and Others
Delhi High Court · (2008) 02 DEL CK 0207
High Courts27 Feb 2008Allowed
Dr. B.M. Gulati Vs Union of India (UOI) and Others
Delhi High Court · (2008) 149 DLT 556 : (2008) 117 FLR 1162
High Courts27 Feb 2008Dismissed
Shri T.B. Jain Vs Smt. Savita Ravi and Another
Delhi High Court · (2008) 02 DEL CK 0163
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts27 Feb 2008
Bajaj Food Products Pvt. Ltd. Vs MCD and Another
Delhi High Court · (2008) 148 DLT 168