High Courts10 Mar 2008Dismissed
Oriental Insurance Co. Ltd. Vs Nausad and Another
Delhi High Court · (2008) 1 ILR Delhi 13
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,977 of 6,586
High Courts10 Mar 2008Dismissed
Karun Dube Vs A.Commissioner of Income Tax
Delhi High Court · (2009) 184 TAXMAN 467
High Courts10 Mar 2008Dismissed
Chandra Sain Vs The Chairman, D.S.S.S. Board and Another
Delhi High Court · (2008) 03 DEL CK 0004
High Courts07 Mar 2008Allowed
Anil Bhargava and Others Vs State and Another
Delhi High Court · (2008) 2 ILR Delhi 792
High Courts07 Mar 2008Dismissed
Hari Singh Builders and Promoters Ltd. Vs D.D.A. and Another
Delhi High Court · (2008) 2 ILR Delhi 782
Constitution of India, 1950 — Article 14
High Courts07 Mar 2008
Sudershan Kumar Bhasin Vs Kamal Bhasin
Delhi High Court · (2008) 03 DEL CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts07 Mar 2008
Kanhiya Lal Vs Ramesh Kumar and Others
Delhi High Court · (2008) 03 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts07 Mar 2008
Sh. Shyam Goenka Vs Zevrat Premsons (India) Pvt. Ltd.
Delhi High Court · (2008) 2 ILR Delhi 798
High Courts07 Mar 2008Dismissed
Commissioner of Income Tax Vs Estel Communications (P) Ltd.
Delhi High Court · (2008) 217 CTR 102 : (2009) 318 ITR 185
Income Tax Act, 1961 — Section 9(1)
High Courts07 Mar 2008
Israt Jahan Tabassum Vs Union of India (UOI) and Others
Delhi High Court · (2008) 102 DRJ 494
High Courts07 Mar 2008Allowed
Smt. Kanchan Pandey Vs Union of India (UOI)
Delhi High Court · (2008) 03 DEL CK 0076
High Courts07 Mar 2008
Mr. Vijendra Kishan Gupta and Another Vs Yusuf Engineering Co. Pvt. Ltd. and Others
Delhi High Court · (2008) 102 DRJ 758
High Courts07 Mar 2008
Smt. Chameli and Another Vs Shri Roop Chand and Another
Delhi High Court · (2008) 03 DEL CK 0018
High Courts05 Mar 2008Allowed
K.P. Singh Vs State and Another
Delhi High Court · (2008) 106 DRJ 600
Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 197, 197(1), 202Penal Code, 1860 (IPC) — Section 217, 218, 304
High Courts05 Mar 2008
Smt. Girja Devi and Others Vs Sh. Narender Singh and Others
Delhi High Court · (2008) 03 DEL CK 0186
Motor Vehicles Act, 1988 — Section 166, 168
High Courts05 Mar 2008
State Vs R.P. Tyagi R.P. Tyagi Vs State and Another
Delhi High Court · (2008) 153 DLT 693
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 176, 197, 197, 197(1)Delhi Police Act, 1978 — Section 120, 124
High Courts05 Mar 2008Dismissed
Ajay Sampson Vs Council for the Indian School Certificate Examinations and Others
Delhi High Court · (2008) 102 DRJ 536
High Courts05 Mar 2008Dismissed
Oriental Insurance Co. Ltd. Vs Aishi Lal Saluja and Others
Delhi High Court · (2008) 03 DEL CK 0161
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts05 Mar 2008Dismissed
Constable Ravinder Rana Vs Union of India and Others
Delhi High Court · (2008) 2 ILR Delhi 915