High Courts13 Mar 2008
United India Insurance Co. Ltd. Vs Sh. Brij Raj Singh and Another
Delhi High Court · (2009) ACJ 1452
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,975 of 6,586
High Courts13 Mar 2008
Punjab National Bank Vs Harish Chopra
Delhi High Court · (2008) 03 DEL CK 0014
High Courts12 Mar 2008Dismissed
The Oriental Insurance Co. Ltd. Vs Hari Prasad and Others
Delhi High Court · (2008) 03 DEL CK 0249
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts12 Mar 2008Dismissed
Bhagat Brothers Vs Paras Nath Upadhyay
Delhi High Court · (2008) 149 DLT 381 : (2008) 117 FLR 1007 : (2008) 1 ILR Delhi 36 : (2009) 1 SLJ 432
High Courts12 Mar 2008Allowed
Siri Chand Gupta Vs Santosh Kumari and Another
Delhi High Court · (2008) 2 ILR Delhi 943
High Courts12 Mar 2008Dismissed
Hindustan Cables Ltd. and Others Vs The State, Govt. of NCT of Delhi and Manish Industries
Delhi High Court · (2008) 4 BC 649 : (2008) 3 CivCC 326 : (2008) 149 DLT 653 : (2008) 2 RCR(Criminal) 878
High Courts12 Mar 2008
Jawahar Lal Nehru Hockey Tournament Society Vs Radiant Sports Management (P) Ltd.
Delhi High Court · (2008) 03 DEL CK 0119
High Courts12 Mar 2008Allowed
Meera Kapoor Vs State and Another Khalild Safi-Ulah and Another Vs State
Delhi High Court · (2008) 102 DRJ 280
High Courts12 Mar 2008
Super Auto Corporation Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0055
High Courts12 Mar 2008Dismissed
Bhim Sain Gupta Vs Sunil Gupta and Others
Delhi High Court · (2008) 150 DLT 610
High Courts11 Mar 2008Dismissed
Shri Darshan Lal Vohra Vs S.Bhagwant Singh (Deceased represented through LRs.)
Delhi High Court · (2008) 102 DRJ 339 : (2008) 2 ILR Delhi 828
Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14(1), 25, 38Registration Act, 1908 — Section 49
High Courts11 Mar 2008Dismissed
The Animals Welfare Society Regd. Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0287
High Courts11 Mar 2008
Joint Plant Committee Vs Shri Ram and Others
Delhi High Court · (2008) 03 DEL CK 0285
High Courts11 Mar 2008
Ex. Hav. Ranjit Singh Vs Inspector General of Prisons and Others
Delhi High Court · (2008) 03 DEL CK 0284
High Courts11 Mar 2008Dismissed
A.V. Science and Technologies Pvt. Ltd. Vs C.P.W.D.
Delhi High Court · (2008) 03 DEL CK 0280
Constitution of India, 1950 — Article 14
High Courts11 Mar 2008Dismissed
Naresh Kumar Gupta Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0247
Arbitration and Conciliation Act, 1996 — Section 11(6), 21, 34, 37(1)Limitation Act, 1963 — Article 113, 18, 14, 3
High Courts11 Mar 2008
Commissioner of Income Tax Vs Satya Bhushan Gupta
Delhi High Court · (2009) 183 TAXMAN 231
High Courts11 Mar 2008
Sarla Guliani and Another Vs N.D.P.L. and Another
Delhi High Court · (2008) 03 DEL CK 0177