High Courts14 Mar 2008Allowed
Union of India and Others Vs G.D. Goel
Delhi High Court · (2008) 1 ILR Delhi 44 Supp
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,974 of 6,586
High Courts14 Mar 2008Dismissed
Bishno Devi and Others Vs State
Delhi High Court · (2008) 102 DRJ 348
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts14 Mar 2008
Commissioner of Income Tax Vs Usha Stud Agricultural Farms Ltd.
Delhi High Court · (2008) 301 ITR 384 : (2009) 183 TAXMAN 277
High Courts14 Mar 2008Dismissed
Sh. Chaman Lal Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0103
High Courts14 Mar 2008Dismissed
Dal Chand Vashisht Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) 03 DEL CK 0087
Central Services (Medical Attendance) Rules, 1944 — Rule 1Constitution of India, 1950 — Article 21, 236, 309, 312High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 23, 6
High Courts14 Mar 2008Dismissed
Smt. Smit Rekha Vishnoi Vs Union of India (UOI) and Another
Delhi High Court · (2008) 03 DEL CK 0086
High Courts14 Mar 2008Dismissed
Commodore V. Ravindra Nathan VSM Vs Union of India (UOI) and Others
Delhi High Court · (2008) 102 DRJ 165
High Courts14 Mar 2008Allowed
Smt. Banarasi Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) ILR Delhi 1 Supp
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Evidence Act, 1872 — Section 107, 108
High Courts14 Mar 2008Dismissed
Sh. Rajesh Kumar Garg Vs MCD and Another
Delhi High Court · (2008) 2 ARBLR 107 : (2008) 149 DLT 343 : (2008) 102 DRJ 137
High Courts14 Mar 2008Allowed
Sanjay Kumar Jha Vs AIIMS and Another
Delhi High Court · (2008) 03 DEL CK 0049
High Courts14 Mar 2008Dismissed
Ramco Rolls Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 103 DRJ 422
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 2008Dismissed
Vinod Kumar Kanvaria Vs Delhi University
Delhi High Court · (2008) 03 DEL CK 0003
High Courts13 Mar 2008
Delhi Transport Corporation Vs Shri. Inderjit Singh
Delhi High Court · (2008) 03 DEL CK 0297
High Courts13 Mar 2008Dismissed
Ravi Chopra Vs State and Another
Delhi High Court · (2009) 1 ALD(Cri) 13 : (2008) 3 BC 136 : (2008) 102 DRJ 147
High Courts13 Mar 2008
Smt. Varsha Chadha and Others Vs Shri Ajit and Others
Delhi High Court · (2008) 03 DEL CK 0233
High Courts13 Mar 2008
Smt. Shukla and Others Vs Sh. Mahaveer Singh Judda and Others
Delhi High Court · (2008) 03 DEL CK 0201
Motor Vehicles Act, 1988 — Section 168
High Courts13 Mar 2008
DLF Universal Ltd. and Another Vs Rajni Gupta
Delhi High Court · (2008) 149 DLT 560 : (2008) 151 PLR 3
High Courts13 Mar 2008Dismissed
Smt. Phoolwati and Others Vs Smt. Ram Dei and Others
Delhi High Court · (2008) 150 DLT 105
High Courts13 Mar 2008Dismissed
Smt. Dharambiri Devi and Others Vs The Ministry of Railway and Another
Delhi High Court · (2008) 149 DLT 434