High Courts18 Mar 2008
Dinesh Kumar Saha Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2008) 03 DEL CK 0199
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,972 of 6,586
High Courts18 Mar 2008
Kerala Automobiles Ltd. Vs Mrs. Naveetha P.
Delhi High Court · (2008) 3 LLJ 530
Minimum Wages Act, 1948 — Section 20, 20(2), 20(3), 20(4)
High Courts18 Mar 2008
Delhi Transport Corporation Vs Balwant Rai Ex. Cond.
Delhi High Court · (2008) 150 DLT 117 : (2008) 118 FLR 347 : (2008) ILR Delhi 61 Supp : (2008) 3 LLJ 283 : (2009) 3 SLJ 258
Industrial Disputes Act, 1947 — Section 17B
High Courts18 Mar 2008
Commissioner of Income Tax Vs Modern Engineering Works
Delhi High Court · (2011) 330 ITR 416 : (2011) 201 TAXMAN 150
High Courts18 Mar 2008Dismissed
Shri N.P. Kaushik Vs Smt. Suman Kaushik
Delhi High Court · (2009) 1 CivCC 76 : (2008) 148 DLT 569 : (2008) 1 DMC 605 : (2008) 102 DRJ 159 : (2009) 2 RCR(Civil) 19
High Courts18 Mar 2008
Oriental Insurance Co. Ltd. Vs Smt. Asha Rani and Others
Delhi High Court · (2008) ILR Delhi 55 Supp
High Courts18 Mar 2008
Societe Des Produits Nestle, S.A. and Another Vs Gopal Bakers and Confectioners (Distributor) and Others
Delhi High Court · (2008) 148 DLT 538
High Courts18 Mar 2008
Government of NCT of Delhi Vs Bhushan Kumar and Another DSIDC and Another Vs Sandeep Sethi Prem Chand Bansal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 151 DLT 158
Contract Act, 1872 — Section 20, 22, 23, 60
High Courts18 Mar 2008Dismissed
Gian Singh Vs Central Ordinance Depot and Another
Delhi High Court · (2008) 03 DEL CK 0007
High Courts17 Mar 2008
Shri Vidyanidhi Dalmia Vs Smt. Nilanjana Dalmia
Delhi High Court · (2008) 150 DLT 19 : (2008) 1 DMC 848 : (2008) 102 DRJ 611 : (2008) ILR Delhi 29 Supp
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Hindu Marriage Act, 1955 — Section 4Matrimonial Causes Act, 1950 — Section 15
High Courts17 Mar 2008Dismissed
Brahma Prakash Kalra Vs National Thermal Power Corporation and Others
Delhi High Court · (2008) 102 DRJ 223 : (2008) 2 ILR Delhi 908
High Courts17 Mar 2008
Supercassette Industries Vs Nirulas Corner House (P) Ltd.
Delhi High Court · (2008) 148 DLT 487 : (2008) ILR Delhi 13 Supp : (2008) 37 PTC 237
High Courts17 Mar 2008Allowed
Pyare Lal Vs State
Delhi High Court · (2008) 1 DMC 806 : (2009) 1 SLJ 248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 498APrevention of Corruption Act, 1988 — Section 13(1), 20, 7
High Courts17 Mar 2008Dismissed
Dr. Sukhdev Singh Gambhir Vs Amrit Pal Singh Gambhir, Shri Inderjit Singh Gambhir and Shri Jawahar Singh Gambhir
Delhi High Court · (2008) 106 DRJ 574 : (2008) 2 ILR Delhi 953
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Partition Act, 1893 — Section 2
High Courts17 Mar 2008
Microsoft Corporation and Another Vs Mitesh Jain and Another
Delhi High Court · (2008) 03 DEL CK 0274
High Courts17 Mar 2008
Delhi Kuteer Udhayami Sangthan Vs The State of Delhi
Delhi High Court · (2008) 03 DEL CK 0267
High Courts17 Mar 2008
Shri Amar Chand Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0266
High Courts17 Mar 2008Allowed
Smt. Uma Ojha and Another Vs Sh. Sat Narain and Others
Delhi High Court · (2008) 11 ILR Delhi 58
High Courts17 Mar 2008Dismissed
Delhi Transport Corporation Vs Smt. Swinder Gill
Delhi High Court · (2008) 03 DEL CK 0262
High Courts17 Mar 2008
Smt. Kailash Chawla and Others Vs Shri Inder Singh and Others
Delhi High Court · (2008) 1 ILR Delhi 62