High Courts19 Mar 2008Dismissed
Union of India (UOI) Vs N.K. Garg
Delhi High Court · (2008) 03 DEL CK 0254
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,971 of 6,586
High Courts19 Mar 2008Dismissed
Smt. Sumitra Aliase Summan Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0207
Army Rules, 1954 — Rule 13(3)
High Courts19 Mar 2008
Mr. Anshuman Chaturvedi Vs Jamia Millia Islamia University and Another
Delhi High Court · (2008) 03 DEL CK 0206
High Courts19 Mar 2008Allowed
Harish Saxena [CDR.] and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2008) 2 DMC 637
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Mar 2008
Mohd. Yusaf Vs A.S. Khanna (through LRs.) and Another
Delhi High Court · (2008) 03 DEL CK 0192
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts19 Mar 2008Dismissed
A.K. Bhardwaj and Others Vs Kotak Mahindra Bank Ltd.
Delhi High Court · (2008) 03 DEL CK 0175
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Mar 2008Dismissed
F. Hoffmann-La Roche Ltd. and Another Vs Cipla Limited
Delhi High Court · (2008) 148 DLT 598 : (2008) 37 PTC 71
Patents Act, 1970 — Section 10, 104A, 107, 108, 117A
High Courts19 Mar 2008Dismissed
Sh. Deepak Khanna Vs Pandit Bro. and Others
Delhi High Court · (2008) 149 DLT 386 : (2008) 2 ILR Delhi 973
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8), 21, 8
High Courts19 Mar 2008Dismissed
Ashok Malhotra Vs Central Bureau of Investigation
Delhi High Court · (2008) 03 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts19 Mar 2008Dismissed
Vijay Pal Singh Vs Smt. Phoolwati Sharma
Delhi High Court · (2008) 03 DEL CK 0112
High Courts19 Mar 2008
Thomas and Co. Pvt. Ltd. Vs Bell Poly Moulders Pvt. Ltd. and Another
Delhi High Court · (2008) 2 ARBLR 98
Arbitration and Conciliation Act, 1996 — Section 11
High Courts19 Mar 2008Dismissed
Shri Raj Kumar Vs G.L.G. Supreme Masala (Guljari Lal and Sons)
Delhi High Court · (2008) 03 DEL CK 0070
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25F
High Courts19 Mar 2008Dismissed
Sh. Asha Sehgal and Others Vs State and Others
Delhi High Court · (2008) 102 DRJ 172
High Courts19 Mar 2008Dismissed
The New India Assurance Co. Ltd. Vs Smt. Momina Khatum and Others
Delhi High Court · (2008) ACJ 2734
High Courts19 Mar 2008Dismissed
Krishna Bus Service (P) Ltd. Vs Satvir Singh and Others
Delhi High Court · (2008) 03 DEL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts18 Mar 2008Dismissed
Mrs. Rama Devi Vs Mr. Punam Chand Aggarwal
Delhi High Court · (2008) 151 DLT 230 : (2008) 104 DRJ 302
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(1), Order 9 Rule 13, 151Contract Act, 1872 — Section 202Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts18 Mar 2008Allowed
Ms. Amrita Singh through her natural guardian, Suresh Kumar Singh (Father) Vs University of Delhi and Others
Delhi High Court · (2008) 03 DEL CK 0265
High Courts18 Mar 2008
Ashok Kumar Sharma Vs Oberoi Flight Services
Delhi High Court · (2008) ILR Delhi 48 Supp
High Courts18 Mar 2008Dismissed
Jai Singh and Others Vs Union of India (UOI) and Others Ganga Bishan and Others Vs D.D.A. and Others
Delhi High Court · (2008) 03 DEL CK 0251
Constitution of India, 1950 — Article 14Land Acquisition Act, 1898 — Section 4, 6