COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,976 of 6,586

High Courts11 Mar 2008Allowed

Vipul Infrasturcture Developers Ltd. and Another Vs Rohit Kochhar and Another

Delhi High Court · (2008) 102 DRJ 178 : (2008) 2 ILR Delhi 928

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), 16, 20, 21Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 55, 55(1)

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High Courts11 Mar 2008

Delhi Transport Corporation Vs Shri Braham Prakash

Delhi High Court · (2008) 03 DEL CK 0131

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High Courts11 Mar 2008

Dharambir Vs Central Bureau of Investigation

Delhi High Court · (2008) 148 DLT 289 : (2008) 102 DRJ 300 : (2008) 2 ILR Delhi 842

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High Courts11 Mar 2008

J.K. Kashyap Vs A.Commissioner of Income Tax

Delhi High Court · (2008) 218 CTR 93 : (2008) 2 ILR Delhi 821 : (2008) 302 ITR 255 : (2008) 171 TAXMAN 390

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High Courts11 Mar 2008Allowed

BPL Limited Vs Morgan Securities and Credits Pvt. Ltd. and Others

Delhi High Court · (2008) 149 DLT 610 : (2008) 2 ILR Delhi 901 : (2008) 151 PLR 20

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High Courts11 Mar 2008Dismissed

Arrow Syntex P. Ltd. and Others Vs AAIFR and Others

Delhi High Court · (2010) 157 CompCas 144 : (2010) 2 CompLJ 848

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(8), 24

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High Courts11 Mar 2008

The Management of Delhi Transport Corporation Vs Shri Karan Singh and Another

Delhi High Court · (2008) 03 DEL CK 0026

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High Courts10 Mar 2008

L.P. Hospitality Pvt. Ltd. Vs The Assistant Commissioner of Income Tax

Delhi High Court · (2008) 301 ITR 377

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High Courts10 Mar 2008

Shri Kamal Chopra Vs State

Delhi High Court · (2008) 03 DEL CK 0248

Court Fees Act, 1870 — Section 19

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High Courts10 Mar 2008Allowed

Kali Charan Sharma (since deceased) Vs New Okhla Industrial Development Authority

Delhi High Court · (2008) 3 BC 565

Arbitration Act, 1940 — Section 14Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Constitution of India, 1950 — Article 136

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High Courts10 Mar 2008

Union of India (UOI) and Others Vs Baljit Singh

Delhi High Court · (2009) 121 FLR 786 : (2008) 1 ILR Delhi 28 : (2010) 3 SLJ 155 : (2009) 8 SLR 349

Industrial Disputes Act, 1947 — Section 17B

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High Courts10 Mar 2008

Vijay Gupta Vs D.D.A. and Another

Delhi High Court · (2008) 03 DEL CK 0213

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High Courts10 Mar 2008Dismissed

Satya Deen Maurya and Others Vs Commissioner of M.C.D. and Another

Delhi High Court · (2008) 03 DEL CK 0212

Delhi Laws (Special Provisions) Act, 2006 — Section 3C(1), 4

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High Courts10 Mar 2008

Anupriya Chauhan and Others Vs Municipal Corporation of Delhi

Delhi High Court · (2008) 03 DEL CK 0172

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High Courts10 Mar 2008

Superior Crafts Vs Centre of Indian Trade Unions and Others

Delhi High Court · (2008) 119 FLR 614 : (2008) 3 LLJ 109

Trade Unions Act, 1926 — Section 18

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High Courts10 Mar 2008Dismissed

Shanti Devi Mehra Vs Shri Vinod Kumar Jain and Another

Delhi High Court · (2008) 03 DEL CK 0147

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 38

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High Courts10 Mar 2008

Sh. Mahender Kumar and Others Vs Sh. Ravi Shankar and Others

Delhi High Court · (2008) 03 DEL CK 0139

Motor Vehicles Act, 1988 — Section 166, 168

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High Courts10 Mar 2008

Commissioner of Income Tax Vs ESPN Software India (P) Limited

Delhi High Court · (2008) 218 CTR 427 : (2008) 301 ITR 368 : (2009) 184 TAXMAN 452

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High Courts10 Mar 2008

Karamvir Singh Vs D.D.A.

Delhi High Court · (2008) 148 DLT 498 : (2008) 2 ILR Delhi 815

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High Courts10 Mar 2008Allowed

Marwaha Construction Company Vs Airport Authority of India and Others

Delhi High Court · (2008) 03 DEL CK 0124

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