High Courts21 Feb 2008Dismissed
Bhagwan Dass Vs State Bank of Bikaner and Jaipur and Another
Delhi High Court · (2008) 155 DLT 687
State Bank of Bikaner and Jaipur (Officers) Service Regulations, 1979 — Regulation 67
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,985 of 6,586
High Courts21 Feb 2008
Shri Gopal Krishan Sharma Vs Shri Anil Kumar and Others
Delhi High Court · (2008) 02 DEL CK 0199
High Courts21 Feb 2008
Shri J.N. Sharma Vs National Insurance Co. Ltd.
Delhi High Court · (2008) 02 DEL CK 0198
High Courts21 Feb 2008Dismissed
Sh. V.K. Ohri, Advocate Vs N.D.M.C.
Delhi High Court · (2008) 02 DEL CK 0176
High Courts21 Feb 2008Dismissed
Tirath Dass Choudhary Vs Jaidevi Bai and Others
Delhi High Court · (2008) 02 DEL CK 0165
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts21 Feb 2008Dismissed
Chandra Prabhu International Ltd. Vs Shri Ram Avtar
Delhi High Court · (2008) 02 DEL CK 0159
High Courts21 Feb 2008
Naresh Kumar Vs D.T.C. D.T.C. Vs Ram Kishan
Delhi High Court · (2008) 02 DEL CK 0102
High Courts20 Feb 2008Dismissed
Shri Bhagwan Singh and Others Vs Shri Rakesh Kumar
Delhi High Court · (2008) 6 ILR Delhi 205
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1), 14(2)
High Courts20 Feb 2008Dismissed
P.V. Beverages Pvt. Ltd. Vs Global Beverages AG and Others
Delhi High Court · (2008) 4 BC 679 : (2008) 1 CTLJ 158 : (2008) 148 DLT 68 : (2008) 101 DRJ 550 : (2008) 2 ILR Delhi 673
High Courts20 Feb 2008
Smt. Veena Gupta Vs Director of Education, Lt. Governor
Delhi High Court · (2008) 147 DLT 626 : (2008) 101 DRJ 666
High Courts20 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Smt. Savita Tyagi and Others
Delhi High Court · (2008) 02 DEL CK 0186
Motor Accidents Claims Tribunal Act — Section 163AMotor Vehicles Act, 1988 — Section 163A, 166
High Courts20 Feb 2008Dismissed
The New India Assurance Co. Ltd. Vs Shri Mohinder Dev and Others
Delhi High Court · (2009) ACJ 1208 : AIR 2008 Delhi 116
High Courts20 Feb 2008
Smt. Avantika Aggarwal and Others Vs Sh. Vinod Kumar Yadav
Delhi High Court · (2008) ACJ 1989 : (2008) 147 DLT 601
High Courts20 Feb 2008Allowed
R.R. Gautam and Another Vs State and Another
Delhi High Court · (2008) 2 ILR Delhi 738
High Courts20 Feb 2008
Sh. Narinder Bishal and Another Vs Sh. Rambir Singh and Others
Delhi High Court · (2009) ACJ 1881 : (2008) 6 ILR Delhi 173
High Courts19 Feb 2008
Commissioner of Income Tax Vs Sarvatra Roadrunners (Pvt.) Ltd.
Delhi High Court · (2008) 2 ILR Delhi 453 : (2008) 301 ITR 443 : (2008) 173 TAXMAN 141
High Courts19 Feb 2008Dismissed
Atul Glass Industries (Pvt.) Ltd. Vs Smt. Prem Bhargava
Delhi High Court · (2008) 02 DEL CK 0319
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 38
High Courts19 Feb 2008
Smt. Raj Bala and Others Vs Shri Rajendra Singh and Others
Delhi High Court · (2008) 02 DEL CK 0286