High Courts09 Jan 2009Dismissed
Schlumberger Asia Services Ltd. Vs Oil and National Gas Corporation Ltd.
Delhi High Court · (2009) 01 DEL CK 0012
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,878 of 6,586
High Courts07 Jan 2009Dismissed
State Vs Janki Parshad
Delhi High Court · (2009) 01 DEL CK 0253
Penal Code, 1860 (IPC) — Section 186, 201, 353Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(2), 16(1)
High Courts07 Jan 2009Dismissed
State (Delhi Administration) Vs Subhash Chand
Delhi High Court · (2012) 2 JCC 1004
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 7
High Courts07 Jan 2009Allowed
Yashpal Singh Vs Bhagwana and Others Dharam Pal Singh Vs Bhagwana and Another
Delhi High Court · (2009) 156 DLT 513 : (2010) 8 RCR(Civil) 1197
High Courts07 Jan 2009
Ministry of Sound International Ltd. Vs Indus Renaissance Partners Entertainment Pvt. Ltd.
Delhi High Court · (2009) 156 DLT 406 : (2010) 8 RCR(Civil) 1180
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 45, 8, 8(1), 9
High Courts07 Jan 2009Dismissed
Vinod Kumar Garg Vs State
Delhi High Court · (2009) CriLJ 3224 : (2009) 156 DLT 603 : (2010) 6 RCR(Criminal) 7
High Courts07 Jan 2009
Dr. Meena Chaudhary Vs Commissioner of Police and Others
Delhi High Court · (2009) 01 DEL CK 0100
High Courts07 Jan 2009Dismissed
Dunlop India Ltd. Vs Bank of Baroda and Another
Delhi High Court · (2009) 01 DEL CK 0091
High Courts07 Jan 2009Dismissed
Ayodhya Devi Vs DDA and Another
Delhi High Court · (2009) 156 DLT 346 : (2009) 3 ILR Delhi 509 : (2010) 8 RCR(Civil) 1167
High Courts07 Jan 2009Dismissed
Shri Satya Sai College of Education Vs National Council for Teacher Education
Delhi High Court · (2009) 01 DEL CK 0047
High Courts07 Jan 2009
Sudha Garg Vs Union of India (UOI) and Others
Delhi High Court · (2009) 156 DLT 498 : (2010) 8 RCR(Civil) 1186
High Courts07 Jan 2009
Glaxosmithkline Consumer Healthcare Limited and Horlicks Limited and Another Vs Heinz India (P) Limited
Delhi High Court · (2009) 156 DLT 330 : (2009) 39 PTC 498 : (2010) 8 RCR(Civil) 1156
High Courts07 Jan 2009Dismissed
Maharaj Krishan Khanna Vs Surinder Kumar and Another
Delhi High Court · (2009) 01 DEL CK 0025
High Courts07 Jan 2009Allowed
Ramesh Chand Dang Vs B.S.E.S. Rajdhani Power Ltd.
Delhi High Court · (2009) ELR 314
High Courts07 Jan 2009
Jetlite (India) Ltd. Vs Capt. R. Khosla Capt. R. Khosla Vs Jetlite Airways Ltd.
Delhi High Court · (2009) 157 DLT 677 : (2010) 3 SLJ 83
High Courts06 Jan 2009
Microsoft Corporation Vs Mr. M. Gupta and Another
Delhi High Court · (2009) 01 DEL CK 0267
High Courts06 Jan 2009Dismissed
Union of India Vs Dewas Soya Limited
Delhi High Court · (2011) 270 ELT 17
High Courts06 Jan 2009Allowed
Sunita Jamwal Vs D.S. Marketing Pvt. Ltd. and Another
Delhi High Court · (2010) 5 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2009Dismissed
Mohd. Chand Vs State (NCT of Delhi)
Delhi High Court · (2009) 107 DRJ 686
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 34, 392, 394, 397