High Courts19 Dec 2008Allowed
Bhai Analijit Singh Vs Mitsui and Co. Ltd. and Others
Delhi High Court · AIR 2009 Delhi 75
Succession Act, 1925 — Section 306
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,880 of 6,586
High Courts19 Dec 2008Allowed
Viskhapatnam Port Trust and Another Vs Delhi Paper Product P. Ltd.
Delhi High Court · (2008) 12 DEL CK 0090
High Courts19 Dec 2008Allowed
Moser Baer India Ltd. Vs The Additional Commissioner of Income Tax and Another
Delhi High Court · (2008) 13 ILR Delhi 125
Constitution of India, 1950 — Article 226, 227Imports and Exports (Control) Act, 1947 — Section 4M(1)Income Tax Act, 1922 — Section 42(2)
High Courts19 Dec 2008
Surender Pal Singh Vs Ram Kishan
Delhi High Court · (2008) 13 ILR Delhi 168 Supp
Contempt of Courts Act, 1971 — Section 11, 12
High Courts19 Dec 2008Dismissed
Smt. Kanta Jain and Another Vs Sh. Pramod Jain and Others
Delhi High Court · (2008) 12 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 3, 39Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts19 Dec 2008Allowed
Smt. Saroj Devi (Widow) Vs Union of India (UOI) and Others
Delhi High Court · (2009) 156 DLT 429 : (2009) 3 ILR Delhi 412
Constitution of India, 1950 — Article 12, 226, 32Law Commission Act, 1965 — Section 3(1)Supreme Court Act, 1981 — Section 31
High Courts19 Dec 2008
Sh. Kulvinder Singh and Another Vs State Bank of India
Delhi High Court · (2009) 156 DLT 534
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts19 Dec 2008Dismissed
Shri Sunder Singh (since deceased) through his Legal Heir Shri Rajeev Sehrawat Vs Union of India (UOI) and Others
Delhi High Court · (2008) 12 DEL CK 0036
Constitution of India, 1950 — Article 14, 226Delhi Development Act, 1957 — Section 21
High Courts19 Dec 2008Allowed
Aditya Khanna Vs The Regional Passport Officer/Passport Authority
Delhi High Court · (2009) 156 DLT 172 : (2009) 3 ILR Delhi 391 : (2009) 3 ILR Delhi 335
Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 104, 91Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 4
High Courts19 Dec 2008Dismissed
Shri Sunder Singh (since deceased) through his Legal Heir Vs Union of India (UOI) and Others
Delhi High Court · (2008) 12 DEL CK 0033
Constitution of India, 1950 — Article 14, 226Delhi Development Act, 1957 — Section 21, 4
High Courts19 Dec 2008Allowed
Bennett Coleman and Company Ltd. Vs Rajan Verma and Others
Delhi High Court · (2009) 154 PLR 26
High Courts19 Dec 2008Allowed
Dhanpat Rai and Others Vs Shaish Kumar and Others
Delhi High Court · (2009) 107 DRJ 315
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts19 Dec 2008Dismissed
Victor Cables Industries Ltd. Vs Delhi Electric Supply Undertaking
Delhi High Court · (2008) 12 DEL CK 0024
Arbitration Act, 1940 — Section 20, 30, 33
High Courts19 Dec 2008
Ranbir Singh Vs Dalbir Singh and Others
Delhi High Court · (2008) 12 DEL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 12, 145, 145(1)Specific Relief Act, 1963 — Section 34
High Courts19 Dec 2008Allowed
Ram Dev Singh (EX. S.I.) Vs Union of India and others
Delhi High Court · (2009) 121 FLR 13
High Courts18 Dec 2008Allowed
Jai Kanwar Jain Vs Delhi Development Authority
Delhi High Court · (2009) 3 ILR Delhi 326
High Courts18 Dec 2008
Raman Kumar and Another Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2008) 12 DEL CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 304B, 406, 498A
High Courts18 Dec 2008
ICICI Bank Ltd. Vs Chuandong XU and Another
Delhi High Court · (2008) 12 DEL CK 0142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 5 Rule 9Trade Marks Act, 1999 — Section 134(2)
High Courts18 Dec 2008
R.K. Sharma Vs State and Others
Delhi High Court · AIR 2009 Delhi 81 : (2008) 13 ILR Delhi 20
Succession Act, 1925 — Section 276, 74, 82, 85
High Courts18 Dec 2008
Mr. Arun Kumar Jain and Another Vs DDA
Delhi High Court · (2008) 12 DEL CK 0138
Arbitration Act, 1940 — Section 2, 34Arbitration and Conciliation Act, 1996 — Section 34, 42Court Fees Act, 1870 — Section 7