High Courts06 Jan 2009
Kimti Lal Jain Vs State
Delhi High Court · (2009) 107 DRJ 683
Criminal Procedure Code, 1973 (CrPC) — Section 220, 223, 408Penal Code, 1860 (IPC) — Section 328, 34, 379, 411, 420
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Delhi High Court judgments
1,31,711 judgments · page 4,879 of 6,586
High Courts06 Jan 2009
Kali Pado Vs State
Delhi High Court · (2009) 107 DRJ 676
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Jan 2009
Shyam Sunder Vs The State
Delhi High Court · (2009) 01 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 176Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts06 Jan 2009
Nasruddin Vs The State
Delhi High Court · (2009) 01 DEL CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts06 Jan 2009Allowed
Jitender Kumar Vs State NCT of Delhi
Delhi High Court · (2009) 01 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts06 Jan 2009Dismissed
Tata Iron and Steel Co. Ltd. Vs Jhalani Tools (India) Ltd.
Delhi High Court · (2010) 158 CompCas 621 : (2009) 1 CompLJ 497 : (2009) 156 DLT 311 : (2010) 8 RCR(Civil) 1142
High Courts06 Jan 2009Dismissed
Padam Mohan and Another Vs Anand Singh and Others
Delhi High Court · (2009) 160 DLT 144
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts04 Jan 2009Dismissed
Kendriya Vidayalaya Sangathan and Another Vs Dr. (Smt.) Reena Bhattacharya
Delhi High Court · (2009) 01 DEL CK 0311
Administrative Tribunals Act, 1985 — Section 19
High Courts20 Dec 2008Dismissed
Anshuman Sharma Vs Monica Gupta
Delhi High Court · (2009) 3 ILR Delhi 473
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 11Hindu Marriage Act, 1955 — Section 12(1)(ia), 13B(1), 13B(2), 24, 25Penal Code, 1860 (IPC) — Section 405, 498A
High Courts20 Dec 2008Allowed
Shikha Birla Vs Ambience Developers Pvt. Ltd.
Delhi High Court · (2008) 12 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Contract Act, 1872 — Section 28
High Courts19 Dec 2008
Bank of India and Another Vs Madura Coats Ltd.
Delhi High Court · (2009) 157 DLT 240
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 151
High Courts19 Dec 2008Dismissed
Mr. Vijay Gupta Vs Ms. Renu Malhotra
Delhi High Court · (2009) 3 ILR Delhi 457
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 13, 17
High Courts19 Dec 2008Allowed
Free India Concepts and Others Vs State and Another
Delhi High Court · (2010) 1 ALD(Cri) 8 : (2009) 107 DRJ 675 : (2010) 7 RCR(Civil) 2687
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142
High Courts19 Dec 2008Dismissed
Shyam Singh Shah Vs Jawahar Lal Nehru University and Others
Delhi High Court · (2008) 12 DEL CK 0147
High Courts19 Dec 2008Dismissed
Smt. Shakuntla Narang and Others Vs Smt. Usha Raghuraman and Others
Delhi High Court · (2008) 12 DEL CK 0129
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 230A(1)Limitation Act, 1963 — Article 54
High Courts19 Dec 2008Allowed
Mohd. Shamim Siddiqui Vs Gurdayal Wadhwa
Delhi High Court · (2009) 107 DRJ 397
High Courts19 Dec 2008Dismissed
Punjab and Sind Bank Vs Peerless General Finance and Investment Co. Ltd.
Delhi High Court · (2008) 12 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4)Contract Act, 1872 — Section 10, 20
High Courts19 Dec 2008Dismissed
Om Parkash Vs Inder Kaur
Delhi High Court · (2009) 156 DLT 292 : (2009) 154 PLR 35
Delhi Rent Control Act, 1958 — Section 14, 14D, 19(2), 25B
High Courts19 Dec 2008
Smt. Amarjit Kaur and Others Vs Smt. Satnam Kaur and Others
Delhi High Court · (2009) 156 DLT 544
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11
High Courts19 Dec 2008Dismissed
Abhay Sapru Vs Chitralekha Bukshi
Delhi High Court · (2008) 12 DEL CK 0113
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151Court Fees Act, 1870 — Section 7