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Delhi High Court judgments

1,31,711 judgments · page 4,877 of 6,586

High Courts09 Jan 2009Dismissed

Delhi Transport Corporation Vs Sh. Harpal Singh

Delhi High Court · (2009) 156 DLT 481 : (2009) 121 FLR 97 : (2010) 1 LLJ 447

Constitution of India, 1950 — Article 14, 21, 41, 51Industrial Disputes Act, 1947 — Section 2Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 44, 45, 47
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High Courts09 Jan 2009Dismissed

Delhi Transport Corporation Vs Harpal Singh

Delhi High Court · (2009) 2 LLJ 475

Constitution of India, 1950 — Article 14, 41, 51Industrial Disputes Act, 1947 — Section 2Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 44, 45, 46, 47
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High Courts09 Jan 2009Allowed

Jagat Singh and Another Vs Hoshiari Devi and Others

Delhi High Court · (2009) 154 PLR 2

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 2(2), Order 7 Rule 11, 115Limitation Act, 1963 — Section 14, 14(1), 14(3), 2(7), 5Specific Relief Act, 1963 — Section 6, 6(3)
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