High Courts15 Jan 2009
Sadhana Sharma Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 01 DEL CK 0174
Contempt of Courts Act, 1971 — Section 2Delhi Municipal Corporation Act, 1957 — Section 50, 51, 52
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,875 of 6,586
High Courts15 Jan 2009Dismissed
All Haryana Tourist Transport Welfare Association Gurgaon Vs Union of India (UOI) and Others
Delhi High Court · (2009) 01 DEL CK 0173
Central Motor Vehicles Rules, 1989 — Rule 85Delhi Control of Vehicular and other traffic on Roads and Streets Regulations, 1980 — Regulation 9(1)Delhi Police Act, 1978 — Section 28, 29(1)(B)
High Courts15 Jan 2009
Municipal Corporation of Delhi Vs Pradeep Oil Mills P. Ltd.
Delhi High Court · AIR 2010 Delhi 119 : (2011) 121 DRJ 113
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 114, 115, 116, 116(1), 119
High Courts15 Jan 2009
Adobe Systems Inc. and Others Vs Thinking Machine Pvt. Ltd.
Delhi High Court · (2009) 01 DEL CK 0110
High Courts15 Jan 2009
Microsoft Corporation Vs Mr. G.V. Rao and Another
Delhi High Court · (2009) 01 DEL CK 0095
High Courts15 Jan 2009Dismissed
Indian Oil Corporation Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 121 FLR 206 : (2009) 2 LLJ 666 : (2010) 3 SLJ 148
High Courts15 Jan 2009Dismissed
Syndicate of the Press of the University of Cambridge on behalf of the Chancellor, Masters and Scholars of the University of Cambridge and Another Vs B.D. Bhandari and Another
Delhi High Court · (2009) 39 PTC 642
High Courts15 Jan 2009Allowed
Life Insurance Corporation of India Vs Narender Nath Gauba and Others
Delhi High Court · (2009) 158 DLT 98
High Courts14 Jan 2009Allowed
Shakeel @ Bhura Vs State
Delhi High Court · (2010) 6 RCR(Criminal) 125
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts14 Jan 2009
Director General of Works CPWD Vs Sh. Daya Shankar Prasad
Delhi High Court · (2009) 01 DEL CK 0183
Civil Procedure Code, 1908 (CPC) — Section 151Industrial Disputes Act, 1947 — Section 17(B)
High Courts14 Jan 2009Dismissed
Smt. Sunita Aggarwal Vs Smt. Manorma Aggarwal and Another
Delhi High Court · (2009) 01 DEL CK 0175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 27Contract Act, 1872 — Section 46Evidence Act, 1872 — Section 101
High Courts14 Jan 2009Dismissed
Anant Raj Agencies Pvt. Ltd. and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 01 DEL CK 0157
High Courts14 Jan 2009Dismissed
Dy. Commissioner of Police Vs Ex. Head Constable Satbir Singh
Delhi High Court · (2009) 01 DEL CK 0141
Constitution of India, 1950 — Article 311(2)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 11(2)Penal Code, 1860 (IPC) — Section 186, 224, 313, 34, 353
High Courts14 Jan 2009
Lowenbrau AG and Another Vs Jagpin Breweries Ltd. and Another
Delhi High Court · (2009) 157 DLT 791 : (2009) 39 PTC 627 : (2010) 8 RCR(Civil) 1447
Trade Marks Act, 1999 — Section 124(1), 124(2), 124(3), 124(4)
High Courts14 Jan 2009Dismissed
Shri Vinod Kumar Sharma Vs Smt. Seema Sethi and Others
Delhi High Court · (2009) 01 DEL CK 0071
High Courts14 Jan 2009Allowed
Renu Nagar Vs Anup Sing Khosla and Another
Delhi High Court · (2009) 156 DLT 723 : (2011) 7 RCR(Civil) 1168
High Courts14 Jan 2009
Hillcrest Realty Sdn. Bhd. Vs Hotel Queen Road Pvt. Ltd. and Mr. Ashok Mittal Hotel Queen Road Pvt. Ltd. and Others Vs Hillcrest Realty Sdn. Bhd.
Delhi High Court · (2009) 4 CompLJ 244
High Courts14 Jan 2009
Duflon Polymers P. Ltd. and Others Vs The Additional Director General of Foreign Trade and Another
Delhi High Court · (2009) 01 DEL CK 0030
High Courts14 Jan 2009Dismissed
Sterlite Optcal Technologies Ltd. Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2009) 01 DEL CK 0014