High Courts19 Jan 2009Dismissed
Ravindra Pal Singh Vs Surendra Pal Singh
Delhi High Court · (2009) 157 DLT 432 : (2010) 8 RCR(Civil) 1311
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,873 of 6,586
High Courts19 Jan 2009Dismissed
Brawn Laboratories Limited Vs Govt. of NCT of Delhi The Director of Health Services
Delhi High Court · (2009) 01 DEL CK 0045
High Courts16 Jan 2009Allowed
Harish Joshi Vs D.R.I.
Delhi High Court · (2009) 5 ILR Delhi 58
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 37, 37(1)
High Courts16 Jan 2009
Rajender Singh Vs State
Delhi High Court · (2009) 01 DEL CK 0306
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 323, 342, 365, 366, 376
High Courts16 Jan 2009Dismissed
Tota Ram Vs State (NCT of Delhi)
Delhi High Court · (2009) 01 DEL CK 0305
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jan 2009Allowed
The Sr. Superintendent of Post Offices Agra Division and Union of India and I.T. Department of Posts Vs Shri R.K. Jain and The Central Administrative Tribunal
Delhi High Court · (2009) 7 ILR Delhi 6
High Courts16 Jan 2009Dismissed
Dr. Zile Ram and Another Vs The State
Delhi High Court · (2009) 01 DEL CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239Penal Code, 1860 (IPC) — Section 34, 406, 451, 498A, 506
High Courts16 Jan 2009Dismissed
Smt. Angoori Devi Vs The State
Delhi High Court · (2009) 01 DEL CK 0259
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts16 Jan 2009Dismissed
Ramesh Kumar Vs Regional Manager P.N.B.
Delhi High Court · (2009) 01 DEL CK 0256
High Courts16 Jan 2009Dismissed
S.R. Gupta Vs Director Bureau of Indian Stan and Others
Delhi High Court · (2009) 01 DEL CK 0252
High Courts16 Jan 2009Dismissed
D.T.C. Vs Ishwar Singh and Others
Delhi High Court · (2009) 01 DEL CK 0251
Industrial Disputes Act, 1947 — Section 17B
High Courts16 Jan 2009
Raj Kishore Singh and Others Vs The Central Civil Services Board
Delhi High Court · (2009) 01 DEL CK 0212
High Courts16 Jan 2009Dismissed
Ram Nath Suraj Singh and Rishi Kumar Vs N.D.M.C. and Another
Delhi High Court · (2009) 01 DEL CK 0211
High Courts16 Jan 2009
R.K. Industries Vs Ram Kishan and Others
Delhi High Court · (2009) 01 DEL CK 0177
Industrial Disputes (Central) Rules, 1957 — Rule 18, 20Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts16 Jan 2009
Shakalu Vs State
Delhi High Court · (2009) 01 DEL CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 24, 26, 54, 8Penal Code, 1860 (IPC) — Section 201, 302, 363, 364, 365
High Courts16 Jan 2009Dismissed
Workmen of Power Grid Cor. Vs Power Grid Corporation of India Ltd.
Delhi High Court · (2009) 01 DEL CK 0166
Contract Act, 1872 — Section 29Contract Labour (Regulation and Abolition) Act, 1970 — Section 7
High Courts16 Jan 2009
Commissioner of Income Tax Vs JMD Computers and Communications (P.) Ltd.
Delhi High Court · (2009) 180 TAXMAN 485
High Courts16 Jan 2009
Radhika Narang and Others Vs Karun Raj Narang and Another
Delhi High Court · (2009) 159 DLT 158 : (2009) 3 ILR Delhi 542 : (2009) 2 RCR(Civil) 317