High Courts20 Jan 2009
Akash Electronics Vs Sh. Suresh Chand
Delhi High Court · (2009) 3 ILR Delhi 581
Industrial Tribunal (Procedure) Rules, 1949 — Rule 18, 20
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,872 of 6,586
High Courts20 Jan 2009
Jasmine and Company Vs State of Nagaland
Delhi High Court · (2009) 157 DLT 509 : (2010) 7 RCR(Civil) 432
High Courts20 Jan 2009Dismissed
Inderjeet Singh (Since Deceased) and Others Vs R.K. Singh and Others
Delhi High Court · (2009) 01 DEL CK 0055
High Courts20 Jan 2009Allowed
Narinder Singh Vs Devinder Kaur
Delhi High Court · (2009) 157 DLT 213 : (2009) 4 ILR Delhi 27 : (2010) 8 RCR(Civil) 1659
High Courts20 Jan 2009
Zodiac Clothing Co. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 7 ILR Delhi 22 : (2009) 3 ILR Delhi 435
High Courts19 Jan 2009
Sh. Bishan Chand Vs Sh. Anil Kumar and Others
Delhi High Court · (2009) 01 DEL CK 0301
High Courts19 Jan 2009Dismissed
Ramnath International Construction (P) Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 01 DEL CK 0292
High Courts19 Jan 2009Allowed
Aravali Resident Welfare Association and Others Vs Delhi Development Authority and Others
Delhi High Court · (2009) 01 DEL CK 0288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Places of Worship (Special Provisions) Act, 1991 — Section 3, 4Waqf Act, 1995 — Section 51
High Courts19 Jan 2009Dismissed
Sheikh Tahir Vs The State
Delhi High Court · (2009) 01 DEL CK 0276
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts19 Jan 2009Disposed Off
V.N. Shastri (Deceased) through LRs. Vs Ram Kumar Sharma and Others
Delhi High Court · (2009) 01 DEL CK 0254
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts19 Jan 2009Dismissed
BLB Ltd. Vs Calcutta Stock Exchange Association Ltd.
Delhi High Court · (2009) 108 DRJ 383 : (2010) 8 RCR(Civil) 2080
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jan 2009
Sanjeev Khokha Vs Ircon International Ltd.
Delhi High Court · (2009) 01 DEL CK 0194
Arbitration and Conciliation Act, 1996 — Section 11(6), 9Partnership Act, 1932 — Section 25, 32
High Courts19 Jan 2009Allowed
Dev Kumar Jain Vs Income Tax Officer and Another
Delhi High Court · (2009) 309 ITR 240 : (2009) 180 TAXMAN 110
High Courts19 Jan 2009
Suresh Goel and Associates Vs Union of India (UOI) and The Chief Engineer Air Force
Delhi High Court · (2009) 01 DEL CK 0108
High Courts19 Jan 2009
Ashish Chaudhary Vs State Dalip Chaudhary and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2009) 01 DEL CK 0092
High Courts19 Jan 2009Dismissed
Sh. Atul Gupta (Huf) Vs Trident Projects Limited and Others
Delhi High Court · (2010) 153 CompCas 474 : (2009) 158 DLT 1 : (2010) 102 SCL 219
High Courts19 Jan 2009
Vipul Gupta (HUF) Vs Trident Projects Limited and Others
Delhi High Court · (2009) 157 DLT 1 : (2010) 8 RCR(Civil) 1237
High Courts19 Jan 2009Allowed
Pramod Kumar Aggarwal and Another Vs P.S. Dhingra and Others
Delhi High Court · (2009) 157 DLT 260 : (2009) 39 PTC 566 : (2010) 8 RCR(Civil) 1285
High Courts19 Jan 2009
Sanjay Kumar @ Pradeep Kumar Vs State of Delhi
Delhi High Court · (2009) 01 DEL CK 0087