High Courts23 Jan 2009
Mrs. Pravin Bahl Vs Office of Secretary Labour and Others
Delhi High Court · (2009) 157 DLT 496 : (2009) 121 FLR 360 : (2009) 3 ILR Delhi 615 : (2009) 3 LLJ 21 : (2009) 8 SLR 605
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,870 of 6,586
High Courts23 Jan 2009
Commissioner of Income Tax Vs Gujarat Guardian Limited
Delhi High Court · (2009) 222 CTR 526 : (2009) 177 TAXMAN 434
High Courts23 Jan 2009
Sh. Puneet Chandna Vs Sanjay Kumar
Delhi High Court · (2009) 157 DLT 43 : (2010) 8 RCR(Civil) 1261
High Courts23 Jan 2009Dismissed
Deepak Kumar Bali Vs HMT Limited
Delhi High Court · (2009) 121 FLR 742 : (2009) 3 LLJ 27 : (2009) 7 SLR 437
High Courts23 Jan 2009Allowed
Commissioner of Sales Tax Vs Jitender Mittal Engineers and Contractors
Delhi High Court · (2009) 01 DEL CK 0052
High Courts23 Jan 2009Dismissed
Mr. Suresh Sharma Vs New Coolwell Industries and Others
Delhi High Court · (2009) 4 CivCC 645 : (2009) CriLJ 4031 : (2009) 159 DLT 249 : (2009) 156 PLR 24 : (2010) 5 RCR(Criminal) 205
High Courts22 Jan 2009
Indira Uppal Vs J.N. Uppal and Others
Delhi High Court · (2009) 5 ILR Delhi 120
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 3(1)
High Courts22 Jan 2009Dismissed
Madhvi Jain and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 3 ILR Delhi 587
Constitution of India, 1950 — Article 14, 226Delhi Development Act, 1957 — Section 22
High Courts22 Jan 2009
Vijay Kapoor Vs All Bank Finance Limited and Another
Delhi High Court · (2009) 3 CivCC 698 : (2010) 5 RCR(Criminal) 727
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts22 Jan 2009Dismissed
Indian Institute of Finance Vs Shakti Towers Pvt. Ltd. and Others
Delhi High Court · (2009) 01 DEL CK 0171
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 59Specific Relief Act, 1963 — Section 31
High Courts22 Jan 2009
Plaza Plastics Vs Govt. of NCT and Another
Delhi High Court · (2010) 124 FLR 160
High Courts22 Jan 2009Dismissed
Management of Horticulture/Forest Department, Govt. of NCT of Delhi Vs The Presiding Officer and Another
Delhi High Court · (2009) 157 DLT 623 : (2009) 121 FLR 504 : (2010) 3 SLJ 89
High Courts22 Jan 2009Allowed
Avi Coach Builders and Others Vs Union of India (UOI)
Delhi High Court · (2010) 7 RCR(Civil) 2496
High Courts22 Jan 2009Dismissed
Ram Prakash @ Raju Kharkar and Rajesh @ Raja Vs The State
Delhi High Court · (2009) 01 DEL CK 0021
High Courts21 Jan 2009
Commissioner of Income Tax Vs Anita Jain
Delhi High Court · (2009) 182 TAXMAN 173
Income Tax Act, 1961 — Section 22, 260A
High Courts21 Jan 2009Dismissed
Delhi Development Authority Vs C.D. Sharma
Delhi High Court · (2009) 01 DEL CK 0260
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226
High Courts21 Jan 2009Dismissed
Voice of India Vs D.M.R.C. Ltd. and Others
Delhi High Court · (2009) 01 DEL CK 0240
High Courts21 Jan 2009Disposed Off
R.S. Mishra Vs Ranglal Jamuda and Others
Delhi High Court · (2009) 01 DEL CK 0238
Contempt of Courts Act, 1971 — Section 11, 12
High Courts21 Jan 2009
Inderjeet Singh and Another Vs Fedral Bank Ltd. and Another
Delhi High Court · (2009) 01 DEL CK 0207
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
High Courts21 Jan 2009Allowed
Dr. Pranvir Singh Vs Union of India
Delhi High Court · (2009) 4 ILR Delhi 45
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226