High Courts23 Jan 2009Dismissed
Bhagwan Dass and Others Vs State
Delhi High Court · (2009) 01 DEL CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 428, 456Penal Code, 1860 (IPC) — Section 147, 148, 149, 34, 379
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Delhi High Court judgments
1,31,711 judgments · page 4,869 of 6,586
High Courts23 Jan 2009
Rashima Verma Vs Securities and Exchange Board of India
Delhi High Court · (2010) 6 RCR(Criminal) 3029 : (2009) 95 SCL 1
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 141(1), 141(2)Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 5(1), 68(1), 68(2), 73, 73(1)
High Courts23 Jan 2009Allowed
Dr. V.P. Sharma Vs State and Another
Delhi High Court · (2009) 01 DEL CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Guardians and Wards Act, 1890 — Section 10, 7
High Courts23 Jan 2009Dismissed
Brijesh Kumar Vs The State NCT of Delhi
Delhi High Court · (2009) 01 DEL CK 0302
Civil Procedure Code, 1908 (CPC) — Section 107, 151Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 101, 27, 3, 6
High Courts23 Jan 2009Allowed
The Delhi Brotherhood Society Vs Govt of NCT of Delhi and Another
Delhi High Court · (2009) 01 DEL CK 0244
High Courts23 Jan 2009
Bachpan Bachao Andolan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 01 DEL CK 0237
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 26Penal Code, 1860 (IPC) — Section 366A, 367, 370, 371, 372
High Courts23 Jan 2009Dismissed
Vijay Cables Industries and Another Vs The National Small Scale Industries Corporation Ltd.
Delhi High Court · (2009) 01 DEL CK 0201
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(B), Order 43 Rule 2, 114, 151Limitation Act, 1963 — Section 5
High Courts23 Jan 2009Dismissed
Satish Chand Rajesh Kumar Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 01 DEL CK 0182
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Jan 2009
Gamma Investments Vs National Insurance Company Ltd.
Delhi High Court · (2010) 8 RCR(Civil) 1249
Insurance Act, 1938 — Section 2, 45
High Courts23 Jan 2009Dismissed
CBI Vs Shri Arun Kuamr Goenka and Another
Delhi High Court · (2009) 01 DEL CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts23 Jan 2009
Thirani Chemicals Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2009) 227 CTR 52 : (2009) 180 TAXMAN 474
Income Tax Act, 1961 — Section 80HH, 80I
High Courts23 Jan 2009Dismissed
Elegant Finvest P. Ltd. Vs Bharat Gulati and Another
Delhi High Court · (2009) 01 DEL CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378, 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jan 2009Dismissed
Amar Sarkar Vs State
Delhi High Court · (2009) 01 DEL CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts23 Jan 2009
Satbir Singh and Another Vs State and Others
Delhi High Court · (2009) 164 DLT 123 : (2010) 5 RCR(Criminal) 925
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 161
High Courts23 Jan 2009Allowed
Commissioner of Sales Tax Vs Behl Construction and Aravali Aluminium Pvt. Ltd.
Delhi High Court · (2009) 162 ECR 110 : (2009) 3 ILR Delhi 599 : (2009) 21 VST 261
High Courts23 Jan 2009
Mahesh Bhatt Vs Union of India (UOI) and Another
Delhi High Court · (2009) 156 DLT 725 : (2010) 8 RCR(Civil) 1212
High Courts23 Jan 2009
Commissioner of Income Tax Vs Triveni Engineering and Industries Limited
Delhi High Court · (2009) 181 TAXMAN 5