High Courts29 Jan 2009Allowed
Aggarwal Industrial Corpn. and Others Vs State Bank of India
Delhi High Court · (2009) 01 DEL CK 0226
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,867 of 6,586
High Courts29 Jan 2009Dismissed
Shyam Lal Vs Presiding Officer, CGIT and Others
Delhi High Court · (2009) 01 DEL CK 0195
High Courts29 Jan 2009Allowed
GG Promoters and Developers Pvt. Ltd. Vs Manpower Pvt. Ltd.
Delhi High Court · (2009) 01 DEL CK 0168
Arbitration and Conciliation Act, 1996 — Section 11(3), 11(4), 11(6), 11(7), 11(8)
High Courts29 Jan 2009Dismissed
Parmit @ Pehlwan Vs State
Delhi High Court · (2009) 01 DEL CK 0153
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts29 Jan 2009Dismissed
Nagarjuna Construction Company Ltd. Vs Delhi Jal Board and Others
Delhi High Court · (2009) 157 DLT 568 : (2010) 8 RCR(Civil) 1341
High Courts29 Jan 2009Allowed
Union of India (UOI) Vs Bhardwaj Enterprises
Delhi High Court · (2009) 158 DLT 444 : (2010) 8 RCR(Civil) 1314
High Courts29 Jan 2009
Commissioner of Income Tax Vs Indo Rama Synthetic Ltd.
Delhi High Court · (2009) 180 TAXMAN 35
High Courts28 Jan 2009Allowed
Rakesh Vs State of Delhi
Delhi High Court · (2009) 01 DEL CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 120B, 363, 364A
High Courts28 Jan 2009Disposed Off
Rajesh Kumar Aggarwal Vs State and Others
Delhi High Court · (2009) 01 DEL CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 437(3)Customs Act, 1962 — Section 132, 135
High Courts28 Jan 2009
Surya Prakash Tyagi Vs LT. Governor and Others
Delhi High Court · (2009) 01 DEL CK 0236
Delhi Land Reforms Act, 1954 — Section 81
High Courts28 Jan 2009Disposed Off
Guru Nanak KOD and Others Vs Asstt. Commissioner (South)
Delhi High Court · (2009) 7 ILR Delhi 43
High Courts28 Jan 2009Allowed
Raj Kumar Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2009) 01 DEL CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 34, 341, 343, 363
High Courts28 Jan 2009Allowed
Rajneesh Kler and Others Vs State
Delhi High Court · (2009) 5 ILR Delhi 125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482, 91Penal Code, 1860 (IPC) — Section 120B, 201, 285, 304, 304A
High Courts28 Jan 2009Dismissed
Sh. Mohinder Singh and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 01 DEL CK 0150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3Delhi Land Reforms Act, 1954 — Section 30
High Courts28 Jan 2009
Dr. Arun Aggarwal Vs World Association for Small and Medium Enterprises and Others
Delhi High Court · (2009) 01 DEL CK 0117
High Courts28 Jan 2009Dismissed
Gujarmal Modi Hospital and Research Centre for Medical Science Vs Utility Engineers India Ltd.
Delhi High Court · (2009) 01 DEL CK 0070
High Courts28 Jan 2009Dismissed
D.V. Rana and Others Vs Vice Chairman, Delhi Agriculture Marketing Board and Others
Delhi High Court · (2009) 01 DEL CK 0066
High Courts28 Jan 2009
Delhi Development Authority Vs Sunder Lal Khatri and Sons
Delhi High Court · (2009) 157 DLT 555 : (2009) 3 ILR Delhi 648 : (2010) 8 RCR(Civil) 1332
High Courts28 Jan 2009
Santosh Kapoor Vs Apex Computers P. Ltd. Apex Computers Pvt. Ltd. Vs Sh. Rajiv Kapoor
Delhi High Court · (2009) 3 ILR Delhi 628 : (2009) 154 PLR 13 : (2010) 8 RCR(Civil) 1516
High Courts28 Jan 2009Dismissed
Ashok Kumar Garg Vs Anil Kumar Gupta
Delhi High Court · (2009) 3 ILR Delhi 640