CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,865 of 6,586

High Courts02 Feb 2009Disposed Off

Kamal Singh Vs The State (CBI)

Delhi High Court · (2009) 02 DEL CK 0240

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
Read judgment
High Courts02 Feb 2009Allowed

K.K. Agarwal and Another Vs Enforcement Directorate

Delhi High Court · (2009) 02 DEL CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Management Act, 1999 — Section 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3), 49, 49(3), 49(4)
Read judgment
High Courts02 Feb 2009Dismissed

Om Prakash Bajaj Vs Som Dutt Bajaj and Another

Delhi High Court · (2009) 02 DEL CK 0081

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(2), 357(3), 357(5)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
Read judgment
High Courts02 Feb 2009Dismissed

Yash Mehra Vs Arundhati Mehra

Delhi High Court · (2009) 02 DEL CK 0077

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(5), 151Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(B)(1), 13(B)(2), 13B, 24, 25
Read judgment