High Courts16 Jan 2009Dismissed
The Commissioner of Income Tax (Central) -II Vs Capital Power Systems Limited
Delhi High Court · (2009) 222 CTR 47 : (2011) 334 ITR 349
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,874 of 6,586
High Courts16 Jan 2009Dismissed
Smt. Pushpa Saroha Vs Shri Mohinder Kumar and Others
Delhi High Court · (2009) 157 DLT 425 : (2010) 8 RCR(Civil) 1081
High Courts16 Jan 2009Dismissed
The Commissioner of Income Tax (Central) - II Vs Pawan Kumar Garg
Delhi High Court · (2009) 222 CTR 36 : (2011) 334 ITR 240 : (2009) 178 TAXMAN 491
High Courts16 Jan 2009Allowed
Anil Nanda and Another Vs Escorts Ltd. and Others
Delhi High Court · (2009) 3 AD 652 : (2009) 156 DLT 697 : (2010) 8 RCR(Civil) 1099
High Courts16 Jan 2009Allowed
Radhika Narang and Others Vs Kuldeep Narang and Another
Delhi High Court · (2009) 156 DLT 637 : (2010) 8 RCR(Civil) 1089
High Courts16 Jan 2009Dismissed
Citibank, N.A. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 01 DEL CK 0085
High Courts16 Jan 2009Dismissed
India Capacitors Ltd. Employees Union and Krishna Cell Links Pvt. Ltd. Vs Official Liquidator and Others Omkam Finvest Pvt. Ltd. Vs India Capacitors Ltd. and Another
Delhi High Court · (2009) 148 CompCas 768 : (2009) 1 CompLJ 564 : (2009) 91 SCL 20
High Courts16 Jan 2009Dismissed
Bikram Charan Munda Vs Union of India (UOI) and The Secretary Board of Secondary Education Orissa
Delhi High Court · (2009) 8 ILR Delhi 1 Supp
High Courts16 Jan 2009
Smt. Taran Jeet Kaur Vs Shri G.S. Bhatia and Others
Delhi High Court · (2009) 156 DLT 654 : (2010) 8 RCR(Civil) 1208
High Courts16 Jan 2009Allowed
Shri Kishan Lal Chhabra Vs Shri Anil Arora
Delhi High Court · (2009) 156 DLT 779 : (2009) 5 ILR Delhi 92 : (2009) 154 PLR 18
High Courts16 Jan 2009Allowed
Nidhi Kumar Gandhi Vs The State and Others
Delhi High Court · (2009) 157 DLT 472 : (2009) 2 DMC 647
High Courts16 Jan 2009Dismissed
Aadhar Stuumb Township P. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 01 DEL CK 0006
High Courts15 Jan 2009Allowed
Jagdish Rai Vs Ram Kishan and Others
Delhi High Court · (2009) 01 DEL CK 0297
Arbitration and Conciliation Act, 1996 — Section 12, 13, 16(2), 16(5), 34Civil Procedure Code, 1908 (CPC) — Section 151, 94
High Courts15 Jan 2009Dismissed
BJCL-Brite (JV) Vs National Highway Authority of India (NHAI)
Delhi High Court · (2009) 01 DEL CK 0293
Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 41
High Courts15 Jan 2009Dismissed
Jai Bhagwan @ Kabar Vs State
Delhi High Court · (2009) 01 DEL CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts15 Jan 2009
3M Company Vs Mr. A. Patel and Others
Delhi High Court · (2009) 01 DEL CK 0263
High Courts15 Jan 2009Allowed
Sandeep Vs National Insurance Co. Ltd. and Another
Delhi High Court · (2009) 01 DEL CK 0239
High Courts15 Jan 2009
Commander S.P. Suri (Retd.) Vs Alankit Assignments Limited
Delhi High Court · (2009) 01 DEL CK 0192
High Courts15 Jan 2009Dismissed
All Haryana Tourist Transport Welfare Association Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 RCR(Criminal) 2895
Central Motor Vehicles Rules, 1989 — Rule 85Delhi Control of Vehicular and other traffic on Roads and Streets Regulations, 1980 — Regulation 1, 9, 9(1)Delhi Police Act, 1978 — Section 28, 29(1B)