High Courts14 Jan 2009
Sh. V.P. Talwar Vs Canara Bank and Others
Delhi High Court · (2009) 157 DLT 602 : (2009) 121 FLR 861 : (2010) 1 SLJ 498
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,876 of 6,586
High Courts13 Jan 2009Dismissed
Pioneer Publicity Corp. Vs Bharat Marketing
Delhi High Court · (2009) 01 DEL CK 0303
High Courts13 Jan 2009Allowed
Vinay Kumar @ Vinay Kumar Kedia Vs State and Another
Delhi High Court · (2009) 01 DEL CK 0187
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Jan 2009Dismissed
Delhi Transport Corporation Vs Sh. Ramesh Chander
Delhi High Court · (2009) 3 ILR Delhi 535
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts13 Jan 2009Dismissed
Smt. Rekha Khanna Vs Sh. Joginder Pal Kohli and Others
Delhi High Court · (2009) 01 DEL CK 0148
High Courts13 Jan 2009Allowed
Lt. Col. (Retd.) P.R. Choudhary and Others Vs Narendra Dev Relan and Others
Delhi High Court · (2010) 7 RCR(Civil) 2576
High Courts13 Jan 2009
Union of India (UOI) Vs Hakam Chand and Co.
Delhi High Court · (2009) 01 DEL CK 0078
High Courts13 Jan 2009Allowed
Shri Rakesh Madan and Another Vs Rajasthan Financial Corporation and Others
Delhi High Court · (2009) 159 DLT 539 : (2009) 4 ILR Delhi 1
High Courts13 Jan 2009
Commissioner of Income Tax Vs D.C.M. Ltd.
Delhi High Court · (2009) 221 CTR 513 : (2011) 336 ITR 599 : (2010) 320 ITR 307 : (2009) 179 TAXMAN 295
High Courts12 Jan 2009Dismissed
Union of India (UOI) and Another Vs Sadhu Saran Shahi
Delhi High Court · (2009) 01 DEL CK 0279
Criminal Procedure Code, 1973 (CrPC) — Section 494
High Courts12 Jan 2009
N.D.M.C. Vs H.K. Choudhary
Delhi High Court · (2009) 01 DEL CK 0228
Punjab Municipal Act, 1911 — Section 189(1), 189(2), 190, 192, 193(4)
High Courts12 Jan 2009Dismissed
Gajraj Singh Vs State
Delhi High Court · (2009) 01 DEL CK 0227
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts12 Jan 2009Dismissed
Yashpal Singh Mallik and Ors Vs The Director of Education Delhi and Others
Delhi High Court · (2009) 01 DEL CK 0210
Delhi School Education Rules, 1973 — Rule 96
High Courts12 Jan 2009
Rajesh Bansal Vs Shri Pritam Singh
Delhi High Court · (2009) 01 DEL CK 0208
Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(6), 25B(8)
High Courts12 Jan 2009
Moti Chander Mandal Vs The State
Delhi High Court · (2009) 01 DEL CK 0151
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts09 Jan 2009Dismissed
Dr. Indira Sarnath Vs Union of India (UOI) and Others
Delhi High Court · (2009) 01 DEL CK 0312
High Courts09 Jan 2009Dismissed
Raj Kumar @ Pappu Vs The State (Govt. of NCT) Delhi
Delhi High Court · (2009) 01 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 34, 359, 362, 364A
High Courts09 Jan 2009Dismissed
Shri Bhaskarendu Datta Majumdar Vs Union of India (UOI) and Another
Delhi High Court · (2009) 01 DEL CK 0282
High Courts09 Jan 2009Allowed
Ashwani Kumar Vs State and Another
Delhi High Court · (2009) 01 DEL CK 0271
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34