High Courts27 Apr 2009Disposed Off
Smt. Kulbir Kaur and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (2009) 04 DEL CK 0414
Motor Vehicles Act, 1988 — Section 171
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Delhi High Court judgments
1,31,711 judgments · page 4,814 of 6,586
High Courts27 Apr 2009Allowed
Ganpati Oil Pvt. Ltd. and Others Vs K.S. Consupro India Pvt. Ltd.
Delhi High Court · (2010) 4 BC 240
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 3, 72
High Courts27 Apr 2009
Amrit Lal Vs Mohinder Singh and Others
Delhi High Court · (2009) 04 DEL CK 0391
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Lajwanti Devi and Others Vs Vinod Kumar Aggarwal and Others
Delhi High Court · (2009) 04 DEL CK 0390
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Harilal Vs Satbir Singh
Delhi High Court · (2009) 04 DEL CK 0389
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Sri Pal Singh Raghav Vs Murthi Singh and Others
Delhi High Court · (2009) 04 DEL CK 0388
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Mohd. Aslam and Others Vs Northern Hatcheries (P) Ltd.
Delhi High Court · (2009) 04 DEL CK 0387
High Courts27 Apr 2009
Smt. Mala Devi and Others Vs Shri Ram Mehar and Others
Delhi High Court · (2009) 04 DEL CK 0385
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Angoori Devi and Others Vs Amiri Lal and Others
Delhi High Court · (2009) 04 DEL CK 0384
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Kashmir Kaur and Others Vs Sh. Mohinder Paul and Others
Delhi High Court · (2009) 04 DEL CK 0351
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Kuljit Singh Vs Des Raj and Others
Delhi High Court · (2009) 04 DEL CK 0343
Motor Vehicles Act, 1939 — Section 168
High Courts27 Apr 2009Allowed
Smt. Raj Kumari Sachdev and Others Vs Delhi Cantonment Board
Delhi High Court · (2009) 04 DEL CK 0342
Constitution of India, 1950 — Article 226
High Courts27 Apr 2009
Smt. Suraj Devi Jain and Others Vs Kulbir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0335
High Courts27 Apr 2009
Lt. Col. Pradeep Khanna (Retd.) Vs Shri Ram Babu Ram and Others
Delhi High Court · (2009) 04 DEL CK 0334
High Courts27 Apr 2009Allowed
Puneet Vasudeva Vs State and Another
Delhi High Court · (2009) 110 DRJ 350 : (2009) 4 RCR(Criminal) 800
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 313, 397Evidence Act, 1872 — Section 35
High Courts27 Apr 2009Dismissed
Arvind Dubey and Others Vs State
Delhi High Court · (2009) 04 DEL CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113(B), 114
High Courts27 Apr 2009
Amrit Sharma and Others Vs DTC and Others
Delhi High Court · (2009) 04 DEL CK 0295
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 140, 166, 171
High Courts27 Apr 2009
Suresh Kumar Wadhawan Vs Dharamvir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0291
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
K.P. Singh Vs Istyak Khan and Others
Delhi High Court · (2009) 04 DEL CK 0277
Motor Vehicles Act, 1939 — Section 110B
High Courts27 Apr 2009
Smt. Anita and Others Vs Shri Krishan Lal and Others
Delhi High Court · (2009) 04 DEL CK 0271
Motor Vehicles Act, 1988 — Section 171