COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,812 of 6,586

High Courts28 Apr 2009Disposed Off

Balbir Singh Vs D.D.A.

Delhi High Court · (2009) 04 DEL CK 0439

High Courts28 Apr 2009Allowed

Union of India Vs M/s. Wishwa Mittar Bajaj and Sons and Another

Delhi High Court · (2009) 5 ILR Delhi 723

Arbitration and Conciliation Act, 1996 — Section 34

High Courts28 Apr 2009Dismissed

Smt. Sunita Vs The State (NCT of Delhi) and Others

Delhi High Court · (2009) 04 DEL CK 0417

High Courts28 Apr 2009

Raj Kumar Linder Vs State of NCT of Delhi

Delhi High Court · (2009) 04 DEL CK 0404

Penal Code, 1860 (IPC) — Section 392, 394, 397

High Courts28 Apr 2009Allowed

Anup Suri Vs Vipul Tiwari and Others

Delhi High Court · (2009) 04 DEL CK 0373

High Courts28 Apr 2009Dismissed

Pratap Singh Alias Ram Singh Vs Airport Authority of India

Delhi High Court · (2009) 04 DEL CK 0353

High Courts28 Apr 2009Dismissed

Ved Prakash Changia Vs D.D.A. and Another

Delhi High Court · (2009) 04 DEL CK 0236

High Courts28 Apr 2009Allowed

Mujibur Rehman Vs Central Information Commission

Delhi High Court · (2011) 273 ELT 216

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(3), 19(8), 20, 20(1), 20(2)

High Courts28 Apr 2009Dismissed

Rajesh Sharma Vs State of Delhi

Delhi High Court · (2009) 04 DEL CK 0134

High Courts28 Apr 2009

C.O. Col. Vivek Mehta, 14 Corps Operating SIG. Regiment Vs Ritesh Kumar Vishwakarma and Another

Delhi High Court · (2009) 04 DEL CK 0115

High Courts28 Apr 2009Dismissed

Arinze Bernard Emenike Vs Akhilesh K. Mishra

Delhi High Court · (2009) ILR Delhi 600 Supp

High Courts28 Apr 2009

Chhaya Shriram and Another Vs Mrs. Santosh D. Shriram and Others

Delhi High Court · (2009) 04 DEL CK 0085

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trusts Act, 1882 — Section 60, 73, 74

High Courts28 Apr 2009Allowed

Manjit Singh Vs State

Delhi High Court · (2009) 04 DEL CK 0063

High Courts28 Apr 2009

Central Bank of India Vs Shri J.N. Dubey

Delhi High Court · (2009) 04 DEL CK 0038

High Courts27 Apr 2009

Tata Steel Ltd. Vs Union of India (UOI) and Another

Delhi High Court · (2009) 04 DEL CK 0613

High Courts27 Apr 2009Dismissed

DTC and Others Vs Sarita Seth and Others

Delhi High Court · (2009) 04 DEL CK 0543

Employees State Insurance Act, 1948 — Section 2(8), 53, 61Motor Vehicles Act, 1939 — Section 110A

High Courts27 Apr 2009

Om Piari and Others Vs Union of India (UOI) and Others

Delhi High Court · (2009) 04 DEL CK 0542

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Allowed

Commissioner of Income Tax Vs Indian Railway Construction Co. Ltd.

Delhi High Court · (2009) 226 CTR 49 : (2009) 184 TAXMAN 299

Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 148, 154, 253, 260A, 263

High Courts27 Apr 2009Dismissed

Narender Singh Vs Enforcement Directorate

Delhi High Court · (2009) 92 SCL 174

Adjudication Proceedings and Appeal Rules, 1974 — Rule 3Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts27 Apr 2009Disposed Off

Rajinder Singh Vs Narender Singh and Others

Delhi High Court · (2009) 04 DEL CK 0503