High Courts27 Apr 2009Disposed Off
Navita Vashishth Vs Mohd. Rashid and Others
Delhi High Court · (2009) 04 DEL CK 0502
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,813 of 6,586
High Courts27 Apr 2009Disposed Off
Devdutt Vs Madan and Others
Delhi High Court · (2009) 04 DEL CK 0501
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Smt. Krishna and Others Vs Sh. Bhanwar Singh and Others
Delhi High Court · (2009) 04 DEL CK 0500
High Courts27 Apr 2009Disposed Off
Mohd. Zahid Vs Sh. Gharish Kumar and Another
Delhi High Court · (2009) 04 DEL CK 0499
High Courts27 Apr 2009Disposed Off
Sh. Mahinder Singh and Another Vs Sh. Mangal Singh and Others
Delhi High Court · (2009) 04 DEL CK 0498
High Courts27 Apr 2009Disposed Off
Satish Chander Jain and Others Vs Subhash Chander and Others
Delhi High Court · (2009) 04 DEL CK 0496
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Harish Chander Sharma Vs Umer Mohd. and Others
Delhi High Court · (2009) 04 DEL CK 0495
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Kamli Devi Vs Jamshed Alam
Delhi High Court · (2009) 04 DEL CK 0494
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Smt. Geeta and Others Vs United India Insurance Co. Ltd.
Delhi High Court · (2009) 04 DEL CK 0493
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Mrs. Kanti Devi Vs Rohani Parsad and Others
Delhi High Court · (2009) 04 DEL CK 0492
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Smt. Manju Singhal Vs Sh. Rajbir and Others
Delhi High Court · (2009) 04 DEL CK 0491
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Smt. Santosh Vs Sh. Babu Lal
Delhi High Court · (2009) 04 DEL CK 0490
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Sh. Ashish Sharma @ Ashish Gautam Vs Shri Jasbir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0489
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Smt. Usha Kaushik and Others Vs Pramod Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0488
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Dismissed
Bhupinder Chaudhary Vs Chander Parkash and Another
Delhi High Court · (2009) 04 DEL CK 0467
Penal Code, 1860 (IPC) — Section 392, 406, 420
High Courts27 Apr 2009Allowed
Harinderjit Singh Walia Vs Registrar General, Delhi High Court
Delhi High Court · (2009) 7 ILR Delhi 178
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 340, 401, 428, 482Penal Code, 1860 (IPC) — Section 120B, 165, 166, 193, 406
High Courts27 Apr 2009Allowed
Dr. F. Kamil Vs State and Others
Delhi High Court · (2009) 04 DEL CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4), 397, 399, 401Penal Code, 1860 (IPC) — Section 109, 114, 147, 148, 149
High Courts27 Apr 2009Disposed Off
Madhu Gupta and Others Vs Rajan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0422
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Subodh Rai and Others Vs Ch. Charan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0421
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Ms. Shireen Vishwanathan and Others Vs Sh. Ramakant Gajanan Mohare and Others
Delhi High Court · (2009) 04 DEL CK 0420
Motor Vehicles Act, 1988 — Section 171