High Courts27 Apr 2009
Phoolwati and Others Vs KRS Panikar and Others
Delhi High Court · (2009) 04 DEL CK 0270
Motor Vehicles Act, 1939 — Section 110B
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Delhi High Court judgments
1,31,711 judgments · page 4,815 of 6,586
High Courts27 Apr 2009
Sarla Tulsian Vs New India Insurance Co. Ltd.
Delhi High Court · (2009) 04 DEL CK 0256
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Sushma Sharma and Another Vs Raja Ram and Others
Delhi High Court · (2009) 04 DEL CK 0251
High Courts27 Apr 2009
Bhateri Devi and Others Vs Ranbir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0250
Evidence Act, 1872 — Section 102Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Allowed
Kohli Housing and Development Pvt. Ltd. and Others Vs Convenience Enterprises Pvt. Ltd. Convenience Enterprises Pvt. Ltd. Vs Kohli Housing and Development Pvt. Ltd and Others
Delhi High Court · (2009) 159 DLT 177
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3, 151Contract Act, 1872 — Section 20, 25, 54Negotiable Instruments Act, 1881 (NI) — Section 93
High Courts27 Apr 2009Dismissed
Mr. Raj Kumar Playa Vs Presiding Officer, Labour Court No. II and Another
Delhi High Court · (2009) 04 DEL CK 0122
Industrial Disputes Act, 1947 — Section 11A, 25(F)
High Courts27 Apr 2009Dismissed
Polytron and Fragrance Industries (P) Limited Vs National Insurance Co. Ltd.
Delhi High Court · (2009) 159 DLT 534 : (2009) 4 ILR Delhi 793 : (2009) 155 PLR 6 : (2010) 7 RCR(Civil) 276
Arbitration and Conciliation Act, 1996 — Section 11(4)
High Courts27 Apr 2009Dismissed
Zahid @ Ballu @ Saleem Vs State
Delhi High Court · (2009) CriLJ 3682 : (2010) 6 RCR(Criminal) 764
High Courts27 Apr 2009Dismissed
Municipal Corporation of Delhi Vs The Care Taker Group and Others
Delhi High Court · (2009) 04 DEL CK 0095
Arbitration and Conciliation Act, 1996 — Section 34Evidence Act, 1872 — Section 40, 41, 42, 43
High Courts24 Apr 2009Dismissed
Ved Prakash and Another Vs State
Delhi High Court · (2009) 04 DEL CK 0596
Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 218, 221Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 307
High Courts24 Apr 2009
F. Hoffmann-LA Roche Ltd. and Another Vs Cipla Ltd.
Delhi High Court · (2009) 159 DLT 243 : (2009) ILR Delhi 551 Supp : (2009) 40 PTC 125 : (2010) 7 RCR(Civil) 359
High Courts24 Apr 2009
Union of India (UOI) (Sr. Divisional Engineer-V) Vs N.K. Sharma and Company
Delhi High Court · (2009) 04 DEL CK 0527
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Apr 2009Disposed Off
Kundan Lal @ Chhottu Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 04 DEL CK 0470
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394, 397, 452
High Courts24 Apr 2009Dismissed
National Insurance Co. Ltd. Vs Mithlesh Devi and Others
Delhi High Court · (2011) ACJ 114
High Courts24 Apr 2009Dismissed
Commissioner of Income Tax Vs Bhasin Motors India (P.) Ltd.
Delhi High Court · (2009) 04 DEL CK 0361
High Courts24 Apr 2009
Gopal Das Estate and Housing Pvt. Ltd. Vs National Insurance Company
Delhi High Court · (2010) 157 PLR 23
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 23 Rule 3, 144, 151, 2(10)
High Courts24 Apr 2009
Rajesh Vs State
Delhi High Court · (2009) 04 DEL CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428
High Courts24 Apr 2009Dismissed
Shri Divyash Pandit Vs The Management of National Council for Cement and Building Materials
Delhi High Court · (2009) 04 DEL CK 0190
Industrial Disputes Act, 1947 — Section 2