High Courts24 Apr 2009
Gurvir Inder Singh and Another Vs Brig. Rajendra Singh (deceased) through LRs
Delhi High Court · (2009) 159 DLT 150 : (2010) 7 RCR(Civil) 2839
Limitation Act, 1963 — Article 136
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,816 of 6,586
High Courts24 Apr 2009
Saraswati Educational Society and Others Vs State and Another
Delhi High Court · (2009) 04 DEL CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 281, 313Delhi Development Act, 1957 — Section 14, 29(2), 49, 8
High Courts24 Apr 2009Dismissed
Vijay Polymers Pvt. Ltd. and Another Vs Vinnay Aggarwal
Delhi High Court · (2010) 1 CivCC 197 : (2009) 162 DLT 23 : (2009) 156 PLR 1 : (2010) 5 RCR(Criminal) 728
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 18Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts24 Apr 2009Dismissed
Purshottam Kumar Vs Delhi Development Authroity
Delhi High Court · (2009) 04 DEL CK 0003
High Courts23 Apr 2009Dismissed
Shri Rajeev Joshi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 159 DLT 214 : (2009) 4 ILR Delhi 774 : (2010) 7 RCR(Civil) 327
Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 11A, 17, 17(1), 17(4), 4
High Courts23 Apr 2009Dismissed
MTNL Vs Vindhya Telelinks Ltd. and Others
Delhi High Court · (2009) 04 DEL CK 0533
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts23 Apr 2009Disposed Off
Anil Kumar @ Kake Vs State (NCT of Delhi) Harish Vs State
Delhi High Court · (2009) 04 DEL CK 0469
Penal Code, 1860 (IPC) — Section 120B, 34, 392, 394, 397
High Courts23 Apr 2009Allowed
Anita Suri Vs Textile Committee and Another
Delhi High Court · (2009) 04 DEL CK 0399
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151, 80Transfer of Property Act, 1882 — Section 111
High Courts23 Apr 2009Dismissed
Mahinder Singh Prop. Mahindera Engineering Works Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0370
Constitution of India, 1950 — Article 226
High Courts23 Apr 2009Allowed
Pratima Goel and Another Vs Metropolitan Magistrate and Another
Delhi High Court · (2009) 04 DEL CK 0336
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Apr 2009Allowed
Smt. Raj Rani Bhasin Vs State
Delhi High Court · (2010) 7 RCR(Civil) 2755
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 22 Rule 1, Order 22 Rule 3, Order 23 Rule 1ASuccession Act, 1925 — Section 218, 220, 236, 273, 295
High Courts23 Apr 2009
Ch. Hoshiar Singh Mann and Others Vs Charan Singh and Others
Delhi High Court · (2009) 162 DLT 208
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts23 Apr 2009
National Agricultural Co-operative Marketing Federation of India Ltd. (NAFED) Vs Earthtech Enterprises Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0109
Arbitration and Conciliation Act, 1996 — Section 17, 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts23 Apr 2009
Swami Vivekanand College of Education, Trisha College of Education and Kanya Gurukul College of Education Vs Union of India (UOI), Ministry of Human Resource Development Government of India Department of School Education and Literacy, National Council for Teacher Education, University Grant Commission and National Assessment and Accreditation Council
Delhi High Court · (2009) 160 DLT 511
National Council for Teacher Education Act, 1993 — Section 12
High Courts23 Apr 2009Allowed
Jahid @ Lambu Vs State (G.N.C.T. of Delhi)
Delhi High Court · (2009) 04 DEL CK 0082
High Courts23 Apr 2009
GIVO Ltd. Vs David Johnson
Delhi High Court · (2009) 159 DLT 226 : (2009) 122 FLR 233 : (2009) 4 LLJ 748
High Courts23 Apr 2009Dismissed
Hari Om Vs Delhi Transport Corporation
Delhi High Court · (2009) 04 DEL CK 0034
Industrial Disputes Act, 1947 — Section 11A
High Courts22 Apr 2009
Dr. Rajni Palriwala Vs Dr. D. Mohan and Another
Delhi High Court · (2009) 162 DLT 126 : (2009) 4 ILR Delhi 760 : (2010) 6 RCR(Criminal) 963
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 173, 173(1), 173(2)Penal Code, 1860 (IPC) — Section 420, 463, 465, 468, 471
High Courts22 Apr 2009Dismissed
Sh. Mohinder Singh and Others Vs NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0476
Delhi Land Reforms Act, 1954 — Section 84, 85