High Courts05 May 2009
Manoj Kumar Vs State
Delhi High Court · (2010) 6 RCR(Criminal) 792
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 468, 468(2), 482Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,806 of 6,586
High Courts05 May 2009
Kunstoffen Industrie Volendam (Kivo) C.V. Vs Mr. Ashok K. Chauhan and Others
Delhi High Court · AIR 2009 Delhi 158 : (2009) 159 DLT 421 : (2009) 7 ILR Delhi 270 : (2009) 155 PLR 16 : (2010) 7 RCR(Civil) 162
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 55, 11(1)
High Courts05 May 2009
ATV Projects India Limited Vs Bharat Heavy Electricals Ltd. and Others
Delhi High Court · (2009) 05 DEL CK 0066
High Courts05 May 2009
Lal Babu Vs State Mangal Vs State NCT of Delhi
Delhi High Court · (2009) 05 DEL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 364A
High Courts05 May 2009Dismissed
Dharambir Khattar Vs Central Bureau of Investigation
Delhi High Court · (2009) 159 DLT 636 : (2010) 6 RCR(Criminal) 1733
High Courts05 May 2009Allowed
Jitender Vs State
Delhi High Court · (2010) 1 Crimes 180 : (2009) 184 DLT 767 : (2010) 6 RCR(Criminal) 1408
High Courts05 May 2009
Rajiv Kumar and Others Vs Registrar of Companies Nct of Delhi and Another
Delhi High Court · (2009) 151 CompCas 434 : (2009) 4 CompLJ 193 : (2010) 6 RCR(Criminal) 1522 : (2009) 92 SCL 283
Companies Act, 1956 — Section 372, 373, 374, 58, 60Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 468, 468(1), 468(2), 469
High Courts05 May 2009Allowed
Sh. Vijay Singh and Others Vs Smt. Manali Malik and Others
Delhi High Court · (2009) 159 DLT 259
High Courts04 May 2009Allowed
Life Insurance Corporation of India Vs Shri Sandeep Gupta
Delhi High Court · (2009) 05 DEL CK 0483
Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 21, 24, 39(1)
High Courts04 May 2009
Balwan Singh Vs Sh. Randhir Singh and Others
Delhi High Court · (2009) 05 DEL CK 0466
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Aishi Lal Saluja Vs Dharambir and Others
Delhi High Court · (2009) 05 DEL CK 0463
Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 163A
High Courts04 May 2009
Bhure Singh Vs Ram Jeet Singh
Delhi High Court · (2009) 05 DEL CK 0448
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Jatinder Kaur Riar @ Nina Riar Vs Jyoti Mittal and Others
Delhi High Court · (2009) 05 DEL CK 0440
High Courts04 May 2009
Daya Chand and Others Vs New India Assurance Company Limited and Others
Delhi High Court · (2009) 05 DEL CK 0439
High Courts04 May 2009Dismissed
Ram Swaroop Vs State (GNCT) of Delhi
Delhi High Court · (2009) 05 DEL CK 0437
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 42, 43, 50
High Courts04 May 2009Dismissed
Smt. Shakuntala Devi Vs FCI and Others
Delhi High Court · (2009) 5 ILR Delhi 761 : (2010) 8 RCR(Civil) 2003
Delhi Land Reforms Act, 1954 — Section 50, 51, 51(1), 53Delhi Land Revenue Act, 1954 — Section 22, 23, 24, 25, 64Delhi Land Revenue Rules, 1962 — Rule 165
High Courts04 May 2009Disposed Off
Smt. Vidya Vs Sh. Sat Prakash and Others
Delhi High Court · (2009) 05 DEL CK 0406
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Chandan Singh Vs D.T.C. and Another
Delhi High Court · (2009) 05 DEL CK 0405
High Courts04 May 2009Disposed Off
Hans Kaur Vs Bhola Ram and Others
Delhi High Court · (2009) 05 DEL CK 0404
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Smt. Rajbiri Devi through LRs. (Sh. Bishamber Singh, Sh. Anil Kumar and Sh. Sunil Kumar) Vs Trilok Singh and Another
Delhi High Court · (2009) 05 DEL CK 0403
Motor Vehicles Act, 1988 — Section 171