High Courts04 May 2009Disposed Off
Dr. Ravi Kant Vs Shri Ved Ram and Others
Delhi High Court · (2009) 05 DEL CK 0401
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,807 of 6,586
High Courts04 May 2009Disposed Off
Smt. Ram Kali Vs Sh. Ram Kuber and Others
Delhi High Court · (2009) 05 DEL CK 0400
Motor Vehicles Act, 1939 — Section 11
High Courts04 May 2009Disposed Off
Manoj Kumar Vs Vijender Singh and Others
Delhi High Court · (2009) 05 DEL CK 0399
High Courts04 May 2009Disposed Off
Harish Kumar Vs Ashok Kumar Tyagi
Delhi High Court · (2009) 05 DEL CK 0398
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Dismissed
Sh. Yashpal and Others Vs Sh. Ram Narayan and Others
Delhi High Court · (2009) 05 DEL CK 0397
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Ravinder Kumar Vs Gulshan Kumar Sohi
Delhi High Court · (2009) 05 DEL CK 0366
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Satya Prakash and Bros. Vs MCD
Delhi High Court · (2009) 05 DEL CK 0355
Arbitration Act, 1940 — Section 17
High Courts04 May 2009Disposed Off
All India Central Government Health Scheme Employees Association (Delhi Branch) Vs Union of India and Others
Delhi High Court · (2009) 5 ILR Delhi 771
Constitution of India, 1950 — Article 12, 21Industrial Disputes Act, 1947 — Section 10, 10A, 2(j), 2(n), 2(s)
High Courts04 May 2009
Gail India Limited and Another Vs K.R. Construction Company
Delhi High Court · (2009) 05 DEL CK 0313
High Courts04 May 2009Allowed
Madan Lal Arora Vs Union of India (UOI)
Delhi High Court · (2009) 05 DEL CK 0307
High Courts04 May 2009
Smt. Saroj Gupta Vs Shri Inderjeet Gupta and Another
Delhi High Court · (2009) 05 DEL CK 0304
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166
High Courts04 May 2009
Laxmi Narain Vs Tirlochan Singh and Others
Delhi High Court · (2009) 05 DEL CK 0303
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Jagdev Singh Vs Gurdip Singh and Others
Delhi High Court · (2009) 05 DEL CK 0300
High Courts04 May 2009
Rajeev Kumar Vs D.T.C.
Delhi High Court · (2009) 05 DEL CK 0296
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
A.B. Gupta Vs Rajbir Singh and Others
Delhi High Court · (2009) 05 DEL CK 0295
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Harbhajan Singh Vs Narender Kumar and Others
Delhi High Court · (2009) 05 DEL CK 0294
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Sh. Sadruddin Vs Sh. Prem Singh and Others
Delhi High Court · (2009) 05 DEL CK 0292
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Sh. Mangal Vs Sh. Kale Singh and Others
Delhi High Court · (2009) 05 DEL CK 0291
High Courts04 May 2009Dismissed
Commissioner of Income Tax Vs Exim Securities and Credits (P.) Ltd.
Delhi High Court · (2010) 187 TAXMAN 311
Income Tax Rules, 1962 — Rule 46A(3)
High Courts04 May 2009Dismissed
Shivender Kumar Verma @ Raj Sinha @ Sinha Vs State (NCT of Delhi) Vijay Pratap Singh Rajput @ Pratap Vs State
Delhi High Court · (2009) 05 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34