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Delhi High Court judgments

1,31,711 judgments · page 4,808 of 6,586

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High Courts04 May 2009

Smt. Neenu Dutta Vs Sh. Alimuddin and Others

Delhi High Court · (2009) 05 DEL CK 0239

Motor Vehicles Act, 1988 — Section 171
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High Courts04 May 2009

Deepak Saxena Vs Kulvinder Singh and Others

Delhi High Court · (2009) 05 DEL CK 0238

Motor Vehicles Act, 1988 — Section 171
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High Courts04 May 2009Dismissed

M.K. Plastic Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2009) 05 DEL CK 0233

Industrial Disputes Act, 1947 — Section 25F
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High Courts04 May 2009Dismissed

Sh. Ram Pratap Sharma Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2009) 05 DEL CK 0232

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High Courts04 May 2009

Shri Kunwar Mahinder Singh Vs Bhupinder Singh and Others

Delhi High Court · (2009) 05 DEL CK 0215

Motor Vehicles Act, 1988 — Section 171
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High Courts04 May 2009

Smt. Savitri Devi Vs Shri Ashok Tiwari and Others

Delhi High Court · (2009) 05 DEL CK 0208

Evidence Act, 1872 — Section 63Succession Act, 1925 — Section 276, 289, 300, 63
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High Courts04 May 2009

Dr. Rajinder Kumar Babbar Vs Smt. A. Bhasin and Others

Delhi High Court · (2009) 05 DEL CK 0202

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High Courts04 May 2009

Achint Kaur Uppal Vs Deepak Kumar and Others

Delhi High Court · (2009) 05 DEL CK 0201

Motor Vehicles Act, 1988 — Section 171
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High Courts04 May 2009

Manohar Lal Vs Pradeep Kumar and Others

Delhi High Court · (2009) 05 DEL CK 0200

Motor Vehicles Act, 1988 — Section 171
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High Courts04 May 2009

Ganesh Bahadur Chettry Vs Sh. Joginder Singh

Delhi High Court · (2009) 05 DEL CK 0189

Motor Vehicles Act, 1988 — Section 171
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High Courts04 May 2009

Datadeen Vs Lt. Governor of Delhi and Others

Delhi High Court · (2009) 05 DEL CK 0185

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
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High Courts04 May 2009Dismissed

M.M.T.C Vs AL Bamar Company Ltd.

Delhi High Court · (2009) 159 DLT 513 : (2009) 155 PLR 13 : (2010) 7 RCR(Civil) 266

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High Courts04 May 2009Allowed

National Agricultural Cooperation Marketing Federation of India Ltd. (NAFED) Vs Women Development Organization (WDO)

Delhi High Court · (2009) 05 DEL CK 0076

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High Courts04 May 2009Allowed

Sterling and Wilson Electricals Pvt. Ltd. Vs Silicon Graphics Systems (India) Pvt. Ltd.

Delhi High Court · (2009) 159 DLT 634 : (2010) 7 RCR(Civil) 393

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High Courts04 May 2009

Surat Singh Virk and Another Vs Fit Jee Franchise Networks Ltd.

Delhi High Court · (2009) 05 DEL CK 0052

Arbitration and Conciliation Act, 1996 — Section 13(5), 16, 17, 26, 34
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High Courts04 May 2009

Geo Enpro Petroleum Ltd. Vs Dy. Commissioner of Income Tax

Delhi High Court · (2009) 224 CTR 244 : (2009) 315 ITR 153 : (2009) 183 TAXMAN 374

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High Courts04 May 2009

Foresight Shipping Corpn. Vs Union of India (UOI) and Another

Delhi High Court · (2009) 05 DEL CK 0048

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High Courts04 May 2009

Foresight Society of Human Resources and Development Vs Ashish Jain and Others

Delhi High Court · (2009) 05 DEL CK 0027

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High Courts04 May 2009Dismissed

Sunil Kumar Vs Delhi Development Authority

Delhi High Court · (2010) 1 LLJ 534 : (2010) 1 SLJ 423

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High Courts01 May 2009

C.D. Security Services Network Ltd. Vs The Labour Commissioner and Another

Delhi High Court · (2009) 05 DEL CK 0522

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