COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,805 of 6,586

High Courts06 May 2009Dismissed

Allied Motors Ltd. Vs Bharat Petroleum Corpn. Ltd.

Delhi High Court · (2009) 05 DEL CK 0028

Constitution of India, 1950 — Article 226Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 1998 — Regulation 4, 5, 5(3), 5(5)Penal Code, 1860 (IPC) — Section 120B, 420

High Courts06 May 2009

Vaish Brothers Vs Union of India (UOI)

Delhi High Court · (2009) 160 DLT 526 : (2009) ILR Delhi 43 Supp : (2010) 8 RCR(Civil) 1758

Arbitration Act, 1940 — Section 16, 16(1), 17, 30, 33Delhi High Court Act, 1966 — Section 10

High Courts05 May 2009

Ramu Vs State of Delhi (NCT) and Others

Delhi High Court · (2009) 05 DEL CK 0518

High Courts05 May 2009

Amrik Singh Saluja Vs Union of India (UOI) and Others

Delhi High Court · (2009) CriLJ 2877 : (2010) 2 Crimes 339 : (2010) 251 ELT 24 : (2010) 6 RCR(Criminal) 778

Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 37, 52(2), 57, 63, 8(1)

High Courts05 May 2009Dismissed

BCI Optical Disc. Ltd. Vs M.R.S. Film Craft and Advertising Pvt. Ltd.

Delhi High Court · (2009) 164 DLT 666 : (2009) 5 ILR Delhi 800 : (2009) 41 PTC 256 : (2010) 7 RCR(Civil) 2550

Copyright Act, 1957 — Section 61, 61(1)

High Courts05 May 2009

Punjab National Bank Vs Neeraj Kumar

Delhi High Court · (2009) 05 DEL CK 0472

Industrial Disputes Act, 1947 — Section 11(A), 17B, 25(F), 25(N)

High Courts05 May 2009

Virender Kumar Sharma Vs Cogent EMR Solutions

Delhi High Court · (2009) 5 ILR Delhi 405

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 2 Rule 2, Order 2 Rule 4, Order 6 Rule 17, Order 8 Rule 5(1)Electricity Act, 2003 — Section 56Transfer of Property Act, 1882 — Section 106

High Courts05 May 2009Dismissed

Swadeshi Cables (I) Ltd. Vs National Aluminium Co. of India Ltd.

Delhi High Court · (2009) 05 DEL CK 0470

Arbitration Act, 1940 — Section 13(5), 16(6), 30, 33, 34Arbitration and Conciliation Act, 1996 — Section 28

High Courts05 May 2009

Seema Sharma Vs S.S. Agrawal and Others

Delhi High Court · (2009) 05 DEL CK 0445

Contempt of Courts Act, 1971 — Section 11, 12

High Courts05 May 2009Dismissed

Indian Bank Mutual Fund and Another Vs SEBI and Another

Delhi High Court · (2009) 2 CompLJ 494 : (2009) 160 DLT 334 : (2010) 8 RCR(Civil) 1683 : (2009) 96 SCL 1

High Courts05 May 2009Allowed

Prem Raj Parakh Vs Shah Food Products and Another

Delhi High Court · (2009) 40 PTC 472

High Courts05 May 2009Disposed Off

S.K. Mittal Vs Appellate Tribunal for Foreign Exchange

Delhi High Court · (2009) 05 DEL CK 0336

Foreign Exchange Regulation Act, 1973 — Section 8(1), 9(1)

High Courts05 May 2009Disposed Off

Union of India (UOI) Vs Central Information Commission and Another

Delhi High Court · (2009) 05 DEL CK 0333

High Courts05 May 2009Allowed

Pankaj Chaudhary and Others Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2009) 3 RCR(Criminal) 750

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 313, 391Penal Code, 1860 (IPC) — Section 160, 191, 193, 195, 211

High Courts05 May 2009Allowed

Sapna Swami and Another Vs D.D.A. and Others

Delhi High Court · (2009) 05 DEL CK 0317

High Courts05 May 2009Dismissed

Delhi Development Authority Vs Pandit Munshi Ram Associates (Pvt.) Ltd and Another

Delhi High Court · (2009) 05 DEL CK 0305

High Courts05 May 2009

Mrs. Rajni Monga Vs Hardeep Kumar and Others

Delhi High Court · (2009) 05 DEL CK 0286

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 6 Rule 17, Order 7 Rule 11, 151

High Courts05 May 2009

Shri V.K. Singh Vs Special Director of Enforcement and Another

Delhi High Court · (2010) 8 RCR(Civil) 395

Foreign Exchange Regulation Act, 1973 — Section 18(2)

High Courts05 May 2009

Kiran Sahni Vs R.S. Aggarwal and Others

Delhi High Court · (2009) 05 DEL CK 0214

High Courts05 May 2009Allowed

Nusrat Jahan Bukhari Vs Medical Council of India

Delhi High Court · (2009) 05 DEL CK 0150

Constitution of India, 1950 — Article 142Indian Medical Council Act, 1956 — Section 13