High Courts06 May 2009Dismissed
Jagdish and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 05 DEL CK 0383
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,804 of 6,586
High Courts06 May 2009Dismissed
Sunita Rani Vs Dinesh Rai and Others
Delhi High Court · (2009) 05 DEL CK 0337
High Courts06 May 2009Dismissed
Municipal Corporation of Delhi Vs Rakesh Brothers
Delhi High Court · (2009) 05 DEL CK 0326
High Courts06 May 2009Allowed
M.S. Shoes East Ltd. Vs Delhi Stock Exchange Assoc. and Others
Delhi High Court · (2009) 05 DEL CK 0325
High Courts06 May 2009Dismissed
Commissioner of Income Tax Vs Luthra Jewellers
Delhi High Court · (2009) 05 DEL CK 0290
Income Tax Act, 1961 — Section 68
High Courts06 May 2009
Alim @ Allo Vs The State (N.C.T. of Delhi)
Delhi High Court · (2009) 05 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 398
High Courts06 May 2009
Shri Surinder Singh Chawla Vs State of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0231
Evidence Act, 1872 — Section 80
High Courts06 May 2009Dismissed
Shri Braham Singh and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 05 DEL CK 0230
Delhi School Education Act, 1973 — Section 10, 20
High Courts06 May 2009
Pooran Chand Sharma Vs Om Prakash Rana and Others
Delhi High Court · (2009) 05 DEL CK 0207
High Courts06 May 2009
Reba Shee and Others Vs Taj Pal and Others
Delhi High Court · (2009) 05 DEL CK 0206
High Courts06 May 2009
Sudeer Associates Vs Union of India (UOI) and Others
Delhi High Court · (2010) 7 RCR(Civil) 394
Delhi Municipal Corporation Act, 1957 — Section 147(2)Stamp Act, 1899 — Section 33, 35, 47A
High Courts06 May 2009
Shri Gautam Thapar Vs State and Others
Delhi High Court · (2009) 05 DEL CK 0179
Evidence Act, 1872 — Section 63Succession Act, 1925 — Section 222, 276, 286, 289, 63
High Courts06 May 2009
Jugal Kishore Lawaria Vs Union of India and Others
Delhi High Court · (2010) 8 RCR(Civil) 1671
High Courts06 May 2009
Meena Chaudhary @ Dr. Meena P.N. Singh Vs Commissioner of Police and Others
Delhi High Court · (2009) 05 DEL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 380, 457Protection of Women From Domestic Violence Act, 2005 — Section 12, 26, 36
High Courts06 May 2009
Java Singh Vs C.B.I.
Delhi High Court · (2009) CriLJ 3336 : (2009) 160 DLT 514 : (2009) 5 ILR Delhi 806 : (2010) 6 RCR(Criminal) 1068 : (2010) 1 SLJ 438
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 167(2), 170, 173Penal Code, 1860 (IPC) — Section 109, 120B, 467, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(1)
High Courts06 May 2009
News Television India Ltd. Vs Special Director of Enforcement
Delhi High Court · (2009) 92 SCL 290
Adjudication Proceedings and Appeal Rules, 1974 — Rule 3Foreign Exchange Management Act, 1999 — Section 16, 17, 19, 19(2), 49Foreign Exchange Regulation Act, 1973 — Section 33(2), 49, 50, 51, 52
High Courts06 May 2009Dismissed
Som Chai Sri Chawla Vs State
Delhi High Court · (2009) 05 DEL CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(3), 482Foreigners Act, 1946 — Section 14, 7
High Courts06 May 2009
Louis Vuitton Malletier Vs Abdul Salim and Others
Delhi High Court · (2009) 05 DEL CK 0056
High Courts06 May 2009Allowed
Rajesh Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2009) 159 DLT 559 : (2010) 6 RCR(Criminal) 1782
Constitution of India, 1950 — Article 136, 22Drugs and Cosmetics Act, 1940 — Section 2Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 22, 37, 53, 58