High Courts30 Jul 2009Allowed
Poysha Oxygen Pvt. Ltd. Vs Sh. Ashwini Suri and Others
Delhi High Court · (2009) ILR Delhi 223 Supp
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 34(4)Contract Act, 1872 — Section 127, 128, 142, 143, 2
COURT ARCHIVE
Delhi High Court judgments
1,31,737 judgments · page 4,765 of 6,587
High Courts29 Jul 2009Dismissed
Krishan Pal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 3 ILR Delhi 214
Constitution of India, 1950 — Article 226
High Courts29 Jul 2009
Raripur Rotocast-Ravi and Co. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 07 DEL CK 0486
High Courts29 Jul 2009Dismissed
Ravi Bharti Siksha Samittee Vs Mr. Madhukar Gupta and Others
Delhi High Court · (2009) 07 DEL CK 0483
Contempt of Courts Act, 1971 — Section 2
High Courts29 Jul 2009
ICOS Entertainment Vs Zee Turnee Ltd.
Delhi High Court · (2009) 07 DEL CK 0482
High Courts29 Jul 2009Dismissed
Deepak Maini Vs Star Plus and Others Prabhat Kumar Pushp Vs Star Plus and Another
Delhi High Court · (2009) 162 DLT 352 : (2010) 8 RCR(Civil) 3252
Cable Television Networks (Regulation) Act, 1995 — Section 20, 5Cable Television Networks Rules, 1994 — Rule 6Constitution of India, 1950 — Article 19(1), 226
High Courts29 Jul 2009Dismissed
Weldon Sales Corporation Vs Smt. Saroj
Delhi High Court · (2012) 4 RCR(Civil) 444
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 8 Rule 1, 151, 47Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 116
High Courts29 Jul 2009Allowed
Mriuthyunjaya Agriculture Store and Others Vs Kavery Distributors Pvt. Ltd.
Delhi High Court · (2010) 6 RCR(Criminal) 1269
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 417, 420, 429
High Courts29 Jul 2009Dismissed
Delhi Transport Corporation Vs Manjeet Singh
Delhi High Court · (2009) 07 DEL CK 0417
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts29 Jul 2009Dismissed
Cogent Emr Solutions Limited Vs Shri Virendra Kumar Sharma
Delhi High Court · (2009) 8 ILR Delhi 76 Supp : (2010) 6 RCR(Civil) 89
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 226
High Courts29 Jul 2009Allowed
Ram Baboo Dubey and Another Vs Haryana Roadways and Another
Delhi High Court · (2009) 07 DEL CK 0381
High Courts29 Jul 2009Allowed
Urmilavaid and Another Vs Prakash and Others
Delhi High Court · (2009) 07 DEL CK 0380
High Courts29 Jul 2009Allowed
Manju and Others Vs Ramesh Chand and Others
Delhi High Court · (2009) 07 DEL CK 0379
High Courts29 Jul 2009Disposed Off
R.C. Sabharwal Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0352
Income Tax Act, 1961 — Section 254, 260A
High Courts29 Jul 2009Dismissed
Harishankar Sharma Vs State Bank of India
Delhi High Court · (2009) 07 DEL CK 0279
High Courts29 Jul 2009Allowed
Smt. Radha Singh and Another Vs The NCT of Delhi
Delhi High Court · (2009) 07 DEL CK 0258
Succession Act, 1925 — Section 278
High Courts29 Jul 2009Allowed
Nirmal Katyal and Others Vs Amarjeet Singh and Another
Delhi High Court · (2009) 07 DEL CK 0233
Motor Vehicles Act, 1988 — Section 163A, 164, 165, 166, 168
High Courts29 Jul 2009Dismissed
National Insurance Co. Ltd. Vs Nivedita Sharma and Others
Delhi High Court · (2009) 07 DEL CK 0232
High Courts29 Jul 2009
Daelim Industrial Co. Ltd. Vs Numaligarh Refinery Ltd.
Delhi High Court · (2009) 07 DEL CK 0192
High Courts29 Jul 2009Dismissed
Chiranji Lal Vs State
Delhi High Court · (2009) 07 DEL CK 0168
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 363, 364A, 376