High Courts29 Jul 2009Dismissed
Mr. Rajeshwar Kumar Vs Shri Nem Singh and Another
Delhi High Court · (2009) 07 DEL CK 0161
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,31,737 judgments · page 4,766 of 6,587
High Courts29 Jul 2009Dismissed
Raj Kishore Vs The State
Delhi High Court · (2009) 07 DEL CK 0158
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 482, 82, 83
High Courts29 Jul 2009Dismissed
Dr. Pawan Khurana Vs Union of India and Another
Delhi High Court · (2009) 07 DEL CK 0145
High Courts29 Jul 2009Allowed
Shri Dhan Prakash Gupta and Others Vs Shri Kedar Nath Gupta and Others
Delhi High Court · (2009) 07 DEL CK 0136
Arbitration Act, 1940 — Section 7, 7(2)Arbitration and Conciliation Act, 1996 — Section 8
High Courts29 Jul 2009
Ashok Adhikary Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0068
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 29, 38
High Courts29 Jul 2009Dismissed
Dr. A.K. Bhardwaj Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0039
High Courts28 Jul 2009Dismissed
Dr. Alexander Educational Foundation Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0511
Consumer Protection Act, 1986 — Section 10(1), 13(3), 13(4), 13(5), 14(1)
High Courts28 Jul 2009Dismissed
Sunil and Others Vs State
Delhi High Court · (2009) 07 DEL CK 0485
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 302
High Courts28 Jul 2009Dismissed
G.C. Day Vs The Management of Eureka Forbes Ltd. and Another
Delhi High Court · (2010) 1 LLJ 128
Constitution of India, 1950 — Article 226
High Courts28 Jul 2009Allowed
Pushp Lata Sharma Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0383
Motor Vehicles Act, 1988 — Section 168, 169
High Courts28 Jul 2009
Bajaj Alliaz General Insurance Vs Baljinder Kaur and Others
Delhi High Court · (2009) 07 DEL CK 0382
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 168, 169
High Courts28 Jul 2009Dismissed
Virender P. Sah Vs Punjab National Bank and Others
Delhi High Court · (2009) 07 DEL CK 0361
High Courts28 Jul 2009Disposed Off
The General Manager, Ashok Hotel Vs The Asstt. Collector and Others
Delhi High Court · (2009) 07 DEL CK 0360
Constitution of India, 1950 — Article 226
High Courts28 Jul 2009Dismissed
Sahan Institute, Federation for Mentally Retarded (India) Vs Ranjit Singh
Delhi High Court · (2009) 7 ILR Delhi 378
Industrial Disputes Act, 1947 — Section 2(j)
High Courts28 Jul 2009
Commissioner of Income Tax Vs Om Budhisatna Trust
Delhi High Court · (2009) 07 DEL CK 0284
Income Tax Act, 1961 — Section 11, 143(1)(a), 143(2)
High Courts28 Jul 2009
Shri Surender Kumar and Another Vs State and Another
Delhi High Court · (2009) 07 DEL CK 0238
Penal Code, 1860 (IPC) — Section 323, 34, 354, 452, 506
High Courts28 Jul 2009Dismissed
Mehar Singh Vs Cement Manufacturers'' Association
Delhi High Court · (2010) 1 LLJ 733
Constitution of India, 1950 — Article 226
High Courts28 Jul 2009
Shri Surendra Prasad Sinha Vs Smt. Bibha Sinha and Others
Delhi High Court · (2009) 4 ILR Delhi 177
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19
High Courts28 Jul 2009Allowed
Ashok Vs State
Delhi High Court · (2009) 07 DEL CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 160, 313
High Courts28 Jul 2009Allowed
Sh. Kaushal Chand Misra Vs Sh. Azar
Delhi High Court · (2009) 07 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Workmens Compensation Act, 1923 — Section 12(2), 30, 4A