COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,767 of 6,586

High Courts27 Jul 2009Dismissed

Vikram Vir Vohra Vs Shalini Bhalla

Delhi High Court · (2010) 170 DLT 303 : (2009) ILR Delhi 784 Supp : (2011) 7 RCR(Civil) 1231

Guardians and Wards Act, 1890 — Section 17Hindu Marriage Act, 1955 — Section 13B(1), 13B(2), 26Hindu Minority and Guardianship Act, 1956 — Section 13, 6

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High Courts27 Jul 2009Dismissed

Manjeet Industries Vs Ish Narayan and Another

Delhi High Court · (2009) 07 DEL CK 0081

Constitution of India, 1950 — Article 226

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High Courts27 Jul 2009

Balvinder Singh Nigah Vs General Manager (Operations) Hotel Corporation of India Limited

Delhi High Court · (2009) 07 DEL CK 0058

Hotel Corporation of India Limited Employees Service Regulations — Regulation 60, 76(3), 79, 80, 80

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High Courts27 Jul 2009Dismissed

Daisy Trading Corporation Vs Union of India (UOI)

Delhi High Court · (2011) 3 ARBLR 367

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High Courts27 Jul 2009Dismissed

Union of India (UOI), The Chairman and Chief Planner, TCPO Ministry of Urban Development Government of India Vs Smt. Achala Mediratta

Delhi High Court · (2009) 07 DEL CK 0033

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High Courts27 Jul 2009Dismissed

Mrs. Monica Bhatia Vs Govt. of National Territory and Another

Delhi High Court · (2009) 07 DEL CK 0029

University Grants Commission Act, 1956 — Section 22, 22(1), 22(3)

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High Courts24 Jul 2009Dismissed

Ramesh Kumar @ Rameshwar Vs State

Delhi High Court · (2010) CriLJ 85 : (2009) ILR Delhi 755 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 3, 8

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High Courts24 Jul 2009

Manoj Kumar Vs Vinod Kumar

Delhi High Court · (2009) ILR Delhi 136 Supp : (2010) 7 RCR(Civil) 2369

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act, 1963 — Section 10, 14, 20, 23

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High Courts24 Jul 2009

Commissioner of Income Tax Vs Dalmia Cement Bharat Ltd.

Delhi High Court · (2011) 330 ITR 595 : (2009) 183 TAXMAN 422

Income Tax Act, 1961 — Section 271(1), 28, 36(1), 37

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High Courts24 Jul 2009Dismissed

Commissioner of Income Tax Vs H.B. Stock Holdings Limited

Delhi High Court · (2010) 325 ITR 316 : (2009) 184 TAXMAN 352

Income Tax Act, 1961 — Section 260A, 36(1)

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High Courts24 Jul 2009Dismissed

Selected Marble Home and Others Vs Arun Kumar Kamal Kumar and Others

Delhi High Court · (2009) 07 DEL CK 0431

Arbitration Act, 1940 — Section 14, 15, 16, 17, 20Civil Procedure Code, 1908 (CPC) — Section 152Delhi Rent Control Act, 1958 — Section 25B

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High Courts24 Jul 2009

The Commissioner of Income Tax Vs Zoravar Vanaspati Limited

Delhi High Court · (2009) 184 TAXMAN 158

Income Tax Act, 1961 — Section 234A, 234B

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High Courts24 Jul 2009Dismissed

Commissioner of Income Tax Vs Sahib Chits (Delhi) (P) Ltd.

Delhi High Court · (2009) 226 CTR 119 : (2010) 328 ITR 342 : (2009) 185 TAXMAN 34

Income Tax Act, 1961 — Section 194A, 2(28A), 201, 201(1A), 260AReserve Bank of India Act, 1934 — Section 42(1B)

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High Courts24 Jul 2009Disposed Off

Novartis AG Vs Crest Pharma Pvt. Ltd. and Another

Delhi High Court · (2009) 41 PTC 57

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151, 20

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High Courts24 Jul 2009Disposed Off

Sh. Suresh Jain Vs Orient Carpet Gallery Pvt. Ltd.

Delhi High Court · (2009) ILR Delhi 769 Supp : (2010) 8 RCR(Civil) 397

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Evidence Act, 1872 — Section 58, 91, 92Registration Act, 1908 — Section 49

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High Courts24 Jul 2009Dismissed

Chanchal Jain and Others Vs Securities and Exchange Board of India and Others

Delhi High Court · (2009) 165 DLT 95 : (2010) 8 RCR(Civil) 337 : (2009) 95 SCL 31

Constitution of India, 1950 — Article 14, 19(1), 21Securities and Exchange Board of India Act, 1992 — Section 11, 11(1), 11(2), 11B(1), 11B(2)

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High Courts24 Jul 2009

Shri Om Prakash Vs Government of N.C.T. and Others

Delhi High Court · (2009) 123 FLR 500

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25T, 25U, 29, 33(1), 33C(1)

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High Courts24 Jul 2009Dismissed

State Vs Mewa Singh and Others Pawan Kumar @ Satish Vs The State and Others

Delhi High Court · (2009) 07 DEL CK 0373

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 394, 397

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High Courts24 Jul 2009Disposed Off

Shri Avdhesh Pandey Vs Government of N.C.T. and Others

Delhi High Court · (2009) 07 DEL CK 0365

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25T, 25U, 29

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High Courts24 Jul 2009Disposed Off

Commissioner of Income Tax Vs Zoravar Vanaspati Ltd.

Delhi High Court · (2009) 184 TAXMAN 158

Income Tax Act, 1961 — Section 234A, 234B

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