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Delhi High Court judgments

1,31,786 judgments · page 4,764 of 6,590

High Courts04 Aug 2009Allowed

Mohd. Yashin Vs Agriculture Mkt. Produce Comm.

Delhi High Court · (2009) 08 DEL CK 0329

Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 62Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 — Rule 17, 17(1), 17(2), 38
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High Courts04 Aug 2009Allowed

Yusuf Azad Vs Agriculture Mkt. Produce Comm

Delhi High Court · (2009) 08 DEL CK 0058

Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 62Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 — Rule 17, 17(1), 17(2), 38
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High Courts04 Aug 2009Allowed

Mohd. Sahid Vs Agriculture Mkt. Produce Commi

Delhi High Court · (2009) 08 DEL CK 0022

Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 62Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 — Rule 17, 17(1), 17(2), 38
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High Courts03 Aug 2009Dismissed

O.P. Bhatia Vs The State of NCT and Others

Delhi High Court · (2009) 6 ILR Delhi 813 : (2010) 6 RCR(Criminal) 1564

Criminal Procedure Code, 1973 (CrPC) — Section 482, 484Insurance Act, 1938 — Section 38Penal Code, 1860 (IPC) — Section 120B, 279, 304A, 324, 420
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