High Courts07 Jan 2010
Jasbir Singh Sodhi Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0112
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,667 of 6,586
High Courts07 Jan 2010
Shri Prem Sagar Sawhney and Others Vs State and Another
Delhi High Court · (2010) 166 DLT 207 : (2010) 1 DMC 198
High Courts07 Jan 2010Dismissed
Ms. Urvashi Sibal and Another Vs Govt. of NCT of Delhi
Delhi High Court · AIR 2010 Delhi 157 : (2011) 1 DMC 654 : (2010) 2 ILR Delhi 760 : (2011) 6 RCR(Civil) 1034
High Courts06 Jan 2010
Dabur (Nepal) Pvt. Limited Vs Woodworth Trade Links Pvt. Limited
Delhi High Court · (2010) 115 DRJ 58
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17
High Courts06 Jan 2010Dismissed
Shailendra Singh Vs Commissioner of Police and Another
Delhi High Court · (2010) 01 DEL CK 0342
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts06 Jan 2010Dismissed
Sh. J.S. Verma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0341
High Courts06 Jan 2010Dismissed
R.C. Sabharwal Vs Central Bureau of Investigation Rajeshwar Bansal and Others Vs State
Delhi High Court · (2012) 5 AD 131 : (2010) 1 Crimes 745 : (2010) 166 DLT 362
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 134, 136, 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 397(2), 397(3), 401
High Courts06 Jan 2010
Rajeev Rastogi and Others Vs State
Delhi High Court · (2010) 1 Crimes 740
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 190, 190(1), 2, 251Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts06 Jan 2010
Amar Dev Shastri Vs State and Others
Delhi High Court · (2010) 01 DEL CK 0306
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts06 Jan 2010Allowed
PIL Mumbai (India) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 755 : (2010) 254 ELT 67
High Courts06 Jan 2010Dismissed
Municipal Corporation of Delhi Vs Workmen, Namely Virendra Kumar, Ram Nath, Ram Kumar and Mohan Lal as represented by hot mix plant, mazdoor Union
Delhi High Court · (2010) 3 ILR Delhi 1
High Courts06 Jan 2010Dismissed
Automobile Corporation of Goa Ltd. Vs Delhi Transport Corporation
Delhi High Court · (2010) 01 DEL CK 0162
High Courts06 Jan 2010
Manju Vs The Director, Department of Education and Another
Delhi High Court · (2010) 01 DEL CK 0149
High Courts06 Jan 2010
Lt. Gen C.K. Kapur (Retd.) and Others Vs Guruji Ka Ashram and Others
Delhi High Court · (2010) 01 DEL CK 0126
High Courts06 Jan 2010Dismissed
Delhi Transport Corporation Vs Sh. Brij Bhushan Sharma
Delhi High Court · (2010) 01 DEL CK 0125
High Courts06 Jan 2010Dismissed
Sat Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0099
High Courts06 Jan 2010Dismissed
Harbhajan Singh Vs Delhi Transport Corporation and Another
Delhi High Court · (2010) 01 DEL CK 0005
High Courts31 Dec 2009Disposed Off
Gurvinder Singh Vs State and Another
Delhi High Court · (2009) 12 DEL CK 0381
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts31 Dec 2009Disposed Off
Smt. Durgesh Bansal Vs State
Delhi High Court · (2009) 12 DEL CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts23 Dec 2009Allowed
Rajinder Singh and Another Vs State
Delhi High Court · (2009) 12 DEL CK 0392
Criminal Procedure Code, 1973 (CrPC) — Section 176, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34