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Delhi High Court judgments

1,31,711 judgments · page 4,666 of 6,586

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High Courts08 Jan 2010Dismissed

Chander Kanta and Others Vs Anjum Ishna Ashariya Regd.

Delhi High Court · (2010) 01 DEL CK 0072

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High Courts08 Jan 2010Allowed

Suresh Jindal and Others Vs Delhi Financial Corporation and Another

Delhi High Court · (2010) 2 BC 65 : (2010) 166 DLT 462 : (2010) 3 ILR Delhi 260

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High Courts08 Jan 2010

Sh. Tiger Singh Vs Smt. Manjeet Kaur and Others

Delhi High Court · (2010) 01 DEL CK 0057

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High Courts08 Jan 2010

Sholay Media and Entertainment Pvt. Ltd. and Others Vs Ajit Sippy and Others

Delhi High Court · (2010) 42 PTC 603

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High Courts08 Jan 2010Dismissed

Scandia Shipbrokering and Agency Ltd. Vs MMTC Limited

Delhi High Court · (2010) 3 ILR Delhi 248

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High Courts07 Jan 2010Dismissed

Sharad Singhal Vs Union of India (UOI) and Others

Delhi High Court · (2010) 01 DEL CK 0368

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High Courts07 Jan 2010

Delhi Jal Board Vs Industrial Tribunal and Another

Delhi High Court · (2010) 3 LLJ 809

Industrial Disputes Act, 1947 — Section 17B
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High Courts07 Jan 2010Dismissed

The Commissioner of Income Tax - III Vs SMC Credit Limited

Delhi High Court · (2010) 228 CTR 353 : (2010) 321 ITR 194

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High Courts07 Jan 2010Dismissed

Mukesh Ashok Gundecha and Another Vs Govt. of NCT of Delhi

Delhi High Court · (2010) 01 DEL CK 0218

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High Courts07 Jan 2010

Jai Prakash Vs State

Delhi High Court · (2010) 2 Crimes 543

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High Courts07 Jan 2010

N.D.M.C. Vs Rakesh Kumar Shukla

Delhi High Court · (2010) 01 DEL CK 0206

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High Courts07 Jan 2010Allowed

New Delhi Municipal Council Vs Shri Dori Lal

Delhi High Court · (2010) 3 ILR Delhi 5 : (2010) LLR 303

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High Courts07 Jan 2010

Simplex Concrete Piles (India) Ltd. Vs Union of India (UOI)

Delhi High Court · (2010) 01 DEL CK 0198

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High Courts07 Jan 2010Dismissed

Mahanagar Telephone Nigam Limited Vs Chem-Expo (India) Ltd.

Delhi High Court · (2010) 166 DLT 440 : (2010) 3 ILR Delhi 242

Telegraph Act, 1885 — Section 7BTelegraph Rules, 1951 — Rule 443
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High Courts07 Jan 2010

Continental Device India Ltd. Vs Delhi Vidyut Board and Another

Delhi High Court · (2010) 01 DEL CK 0178

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High Courts07 Jan 2010Dismissed

Shri Meer Singh Vs Shri Amar Singh

Delhi High Court · (2010) 166 DLT 696 : (2010) 2 ILR Delhi 445

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High Courts07 Jan 2010

Nirma Limited Vs Nimma International and Another

Delhi High Court · (2010) 42 PTC 307

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High Courts07 Jan 2010

Jay Pee Hotels Ltd. Vs D.E.S.U/D.V.B.

Delhi High Court · (2010) 01 DEL CK 0151

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High Courts07 Jan 2010

Rajender Singh Vs State of NCT of Delhi

Delhi High Court · (2010) 01 DEL CK 0148

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High Courts07 Jan 2010Dismissed

Indian Olympic Association Vs Veeresh Malik and Others Sanskriti School Vs Central Information Commission Organising Committee Commonwealth Games 2010 Vs Union of India (UOI)

Delhi High Court · (2010) 4 ILR Delhi 1

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