High Courts12 Jan 2010
Kishore Kumar Vs L. Chuni Lal Kidarnath and Another
Delhi High Court · (2010) 42 PTC 264
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,664 of 6,586
High Courts12 Jan 2010
Tahira Begum Vs Sumitar Kaur and Another
Delhi High Court · (2010) 166 DLT 443 : (2010) 3 ILR Delhi 72
High Courts12 Jan 2010Dismissed
Shri Ramesh Chander Aggarwal Vs Ram Pal
Delhi High Court · (2010) 01 DEL CK 0113
High Courts12 Jan 2010Dismissed
The Secretary and Others Vs Sh. P.K. Subash
Delhi High Court · (2010) 01 DEL CK 0105
High Courts12 Jan 2010Dismissed
Shri Chander Pal Vs Delhi Transport Corporation
Delhi High Court · (2010) 166 DLT 614 : (2010) 125 FLR 124 : (2010) 3 ILR Delhi 41
High Courts12 Jan 2010
Prabhat Kumar Vs Ms. Himalini Himalini Kashyap Vs Prabhat Kumar
Delhi High Court · (2010) 166 DLT 469 : (2010) 6 RCR(Criminal) 917
High Courts12 Jan 2010Allowed
Dr. Nathu Lal Vaishi and Another Vs G.S. Kamal Advocate and Another
Delhi High Court · (2010) 166 DLT 751
High Courts11 Jan 2010Dismissed
National Insurance Co. Ltd. Vs Gurudev
Delhi High Court · (2010) ACJ 1163 : (2010) 2 ILR Delhi 501
High Courts11 Jan 2010Dismissed
Prabhu Dayal Vs C.P.W.D. and Others
Delhi High Court · (2010) 01 DEL CK 0333
High Courts11 Jan 2010Allowed
Pankaj Jain Vs Lal Bir and Others
Delhi High Court · (2010) 6 ILR Delhi 1
Evidence Act, 1872 — Section 114
High Courts11 Jan 2010
Ms. Sadhna Payal and Others Vs Director of Education and Another
Delhi High Court · (2010) 167 DLT 111 : (2010) 3 ILR Delhi 22
High Courts11 Jan 2010Dismissed
Century 21 Real Estate L.L.C. Vs Century 21 Main Realty Pvt. Ltd. and Others
Delhi High Court · (2010) 01 DEL CK 0205
High Courts11 Jan 2010Dismissed
Commissioner of Income Tax Vs Dharam Shila Cancer Research Foundation
Delhi High Court · (2010) 01 DEL CK 0204
High Courts11 Jan 2010
Somesh Gupta Vs State of the NCT of Delhi
Delhi High Court · (2010) 1 Crimes 864
High Courts11 Jan 2010
Ms. Kanchana Narasimhan Vs University of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0197
High Courts11 Jan 2010Dismissed
Surinder Kumar Sand Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0191
High Courts11 Jan 2010Dismissed
Cement Corporation of India Ltd. Vs Vaswani Industries Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0165
High Courts11 Jan 2010
Parivar Seva Sanstha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 457 : (2010) 6 RCR(Criminal) 914