High Courts14 Jan 2010Dismissed
Commissioner of Income Tax Vs Vimal Moulders (India) Ltd.
Delhi High Court · (2011) 330 ITR 214 : (2011) 200 TAXMAN 187
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,662 of 6,586
High Courts14 Jan 2010
Shri Shyam Babu Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0069
High Courts14 Jan 2010
Rana Steels Vs Ran India Steels Pvt. Ltd.
Delhi High Court · (2010) 166 DLT 602 : (2010) 42 PTC 330
High Courts13 Jan 2010Allowed
P.P. Rao Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2010) ACJ 1554 : (2010) 2 ILR Delhi 766
High Courts13 Jan 2010Allowed
Balvinder Kaur and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (2010) ACJ 1574
High Courts13 Jan 2010Allowed
Shakuntla and Another Vs Ravinder Kumar and Others
Delhi High Court · (2010) ACJ 1599 : (2011) 2 TAC 601
High Courts13 Jan 2010Dismissed
Prem Raj Vs State of Delhi
Delhi High Court · (2010) 01 DEL CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts13 Jan 2010Dismissed
Brij Mohan Vs Sunita
Delhi High Court · (2010) 01 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 41 Rule 3(1), Order 41 Rule 3(3), Order 41 Rule 3ALimitation Act, 1963 — Section 5
High Courts13 Jan 2010Allowed
Partap Singh and Others Vs Banwari Lal and Others
Delhi High Court · (2010) ACJ 1498
High Courts13 Jan 2010Dismissed
SI Sobhan Baraik Vs Government of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0225
High Courts13 Jan 2010Dismissed
Commissionr of Police Vs Devender Kumar
Delhi High Court · (2010) 01 DEL CK 0224
High Courts13 Jan 2010
Dr. Tanmay Srivastava and Others Vs Dental Council of India and Another
Delhi High Court · (2010) 01 DEL CK 0200
Dentists Act, 1948 — Section 20(2), 31
High Courts13 Jan 2010
Dr. Vineet Relhan Vs Union Public Service Commission and Union of India (UOI) Ministry of Health and Family Welfare
Delhi High Court · (2010) 1 SLR 636
High Courts13 Jan 2010
Wind Power Ltd. Vs Goyal M.G. Gases Limited
Delhi High Court · (2010) 01 DEL CK 0177
High Courts13 Jan 2010Dismissed
Jitendra Pal Singh Vs Lt. Governor NCT of Delhi and Others
Delhi High Court · (2010) 166 DLT 591 : (2010) 3 ILR Delhi 290 : (2010) 3 SLR 641
High Courts13 Jan 2010
Harvir Singh Vs Union of India (UOI) and The Deputy Commissioner of Police Union of India (UOI) Vs Central Administrative Tribunal and Ex. Constable Harvir Singh
Delhi High Court · (2010) 166 DLT 474 : (2010) 3 ILR Delhi 140 : (2010) 1 SLR 750
High Courts13 Jan 2010Allowed
Ajay Kumar Sharma and Another Vs Gurbux Singh and Others
Delhi High Court · (2010) ACJ 1479
High Courts13 Jan 2010Dismissed
Tripti Vs India Trade Promotion Organization (ITPO)
Delhi High Court · (2010) 01 DEL CK 0101