High Courts18 Jan 2010
Commissioner of Income Tax Vs Goyal M.G. Gases Ltd.
Delhi High Court · (2010) 321 ITR 437
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,660 of 6,586
High Courts18 Jan 2010
Alliance Infrastructure Project Pvt. Ltd. and Others Vs Vinay Mittal
Delhi High Court · (2010) 2 BC 203 : (2010) 2 Crimes 672 : (2010) 3 ILR Delhi 459
High Courts18 Jan 2010Dismissed
Sanggita Kotawala Vs MCD and Another
Delhi High Court · (2010) 01 DEL CK 0061
High Courts18 Jan 2010Dismissed
Bhasin Tobaccos Ltd. and Others Vs Gambro Nexim (India) Medical Ltd. and Others
Delhi High Court · (2010) 01 DEL CK 0058
High Courts18 Jan 2010
Ram Krishna Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 706
High Courts18 Jan 2010Dismissed
Surender Kumar Vs State Smt. Sudesh Kumari Mehdiratta and Others Vs State and Others
Delhi High Court · (2010) 166 DLT 760 : (2010) 119 DRJ 198
High Courts18 Jan 2010
Gautam Cable Industries Vs Dy. Commissioner of Income Tax
Delhi High Court · (2010) 321 ITR 440
High Courts15 Jan 2010
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2010) 01 DEL CK 0367
High Courts15 Jan 2010
Keith Rowe Vs Prashant Sagar and Others
Delhi High Court · (2011) ACJ 1734
Fatal Accidents Act, 1855 — Section 1, 1A, 2Motor Vehicles Act, 1988 — Section 168
High Courts15 Jan 2010
Smt. Har Devi and Others Vs State of Delhi
Delhi High Court · (2010) 3 ILR Delhi 90
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113(B), 114
High Courts15 Jan 2010Allowed
Dinesh Adhlak Vs Pritam Singh and Others
Delhi High Court · (2010) 5 ILR Delhi 463
Constitution of India, 1950 — Article 15Contract Act, 1872 — Section 23Fatal Accidents Act, 1855 — Section 1, 1A, 2
High Courts15 Jan 2010
Sh. K.J. Arora, Proprietor, Arora and Associates Vs Cama Automobiles Pvt. Ltd.
Delhi High Court · (2010) 2 BC 117
High Courts15 Jan 2010
Rahisuddin Vs Gambit Leasing and Finance pvt. Ltd. and Another Sahny Securities Pvt. Ltd. Vs Dr. S.C. Jain
Delhi High Court · (2011) 176 DLT 696
High Courts15 Jan 2010
Cellular Operators Ass. O.I. and Others Vs Nivedita Sharma and Others
Delhi High Court · (2010) 166 DLT 558
High Courts15 Jan 2010Allowed
State Vs Ranbir Singh
Delhi High Court · (2010) 166 DLT 427 : (2010) 2 ILR Delhi 529 : (2010) 2 RCR(Criminal) 812
High Courts15 Jan 2010
Ranjod Singh Vs Lady Shri Ram College for Women and Others
Delhi High Court · (2010) 3 ILR Delhi 129 : (2010) 2 SLR 153
High Courts15 Jan 2010Dismissed
Mohan Vs The State (Delhi Admn.)
Delhi High Court · (2010) 01 DEL CK 0166
High Courts15 Jan 2010Dismissed
Namgyal Institute for Research on Ladakhi Art and Culture and Another Vs Turner Morrison Ltd.
Delhi High Court · (2010) 01 DEL CK 0158
High Courts15 Jan 2010Dismissed
Container Corporation of India Limited Vs Texmaco Limited
Delhi High Court · (2010) 01 DEL CK 0082