COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,661 of 6,586
High Courts15 Jan 2010Dismissed
Mrs. Adarsh Kaur Gill Vs Smt. Surjit Kaur Gill and Others
Delhi High Court · (2010) 01 DEL CK 0062
High Courts15 Jan 2010
Commissioner of Income Tax Vs Saden Vikas India Ltd.
Delhi High Court · (2010) 236 CTR 29 : (2010) 320 ITR 538 : (2010) 191 TAXMAN 162
High Courts15 Jan 2010Allowed
Shri Dinesh Vs The State Delhi (Govt. of NCT)
Delhi High Court · (2010) 2 ILR Delhi 523
High Courts15 Jan 2010Allowed
Smt. Harpreet Suri Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0017
High Courts15 Jan 2010
Commissioner of Income Tax Vs SMCC Construction India (formerly Mitsui Kensetsu India Ltd.)
Delhi High Court · (2010) 229 CTR 24 : (2010) 320 ITR 534 : (2011) 198 TAXMAN 181
High Courts15 Jan 2010Allowed
Mrs. Ruchi Agarwal and Others Vs Nicolian (India) and Others Apogee International Ltd. Vs Nicolian Inc. and Others
Delhi High Court · (2010) 01 DEL CK 0002
High Courts14 Jan 2010Dismissed
National Insurance Co. Ltd. Vs Sushil Kumar and Others
Delhi High Court · (2010) 01 DEL CK 0312
High Courts14 Jan 2010Allowed
Rukmani Jain and Others Vs Ahri L. Sarikamnth Nayak and Others
Delhi High Court · (2011) 3 TAC 185
Motor Vehicles Act, 1988 — Section 168, 169
High Courts14 Jan 2010Dismissed
Brigadier (Retd.) Shyam Prasad Vs Smt. Dayavati and Others
Delhi High Court · (2010) 01 DEL CK 0229
High Courts14 Jan 2010Dismissed
Satnam Singh and Others Vs Pamela Manmohan Singh and Others
Delhi High Court · (2010) 166 DLT 541
High Courts14 Jan 2010Dismissed
S.P.S. Rana Vs MTNL and Others
Delhi High Court · (2010) 01 DEL CK 0154
High Courts14 Jan 2010Dismissed
Union of India (UOI) and Others Vs Mahabir Singh Gosain and Others
Delhi High Court · (2010) 01 DEL CK 0122