COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,659 of 6,586
Gurcharan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 610 : (2010) 125 FLR 121 : (2010) 3 ILR Delhi 148
The Commissioner, Navodaya Vidyalaya Samiti Vs Krishan Kumar
Delhi High Court · (2010) 01 DEL CK 0119
Dinesh Chandra Vaghani and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 760 : (2010) 42 PTC 456
Prakash Rattan Lal Vs Mankey Ram
Delhi High Court · (2010) 166 DLT 629 : (2010) 3 ILR Delhi 315
Shri Dheeraj Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0086
Commissioner of Income Tax Vs Woodward Governor India Ltd.
Delhi High Court · (2010) 321 ITR 147 : (2010) 195 TAXMAN 328
Hindi Printing Press Vs Mr. Manjit Singh Sole Proprietor of Aakar Design-O-Print
Delhi High Court · (2010) 4 ILR Delhi 457
National Hydro Electric Power Corp. Vs Cimco Birla Ltd.
Delhi High Court · (2010) 159 PLR 46
JSL Limited Vs Xstrata Coal Queensland Pty. Ltd.
Delhi High Court · (2010) 01 DEL CK 0007
EX. Ct. Rajender Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 3 ILR Delhi 154 : (2010) 159 PLR 41
Sports Authority of India (Sai) and Others Vs Vijay Kumar
Delhi High Court · (2010) 01 DEL CK 0360
Kiran Devi and Others Vs Surjeet Yadav and Others
Delhi High Court · (2010) 01 DEL CK 0326
B.G. Creations Pvt. Ltd. Vs State Bank of Saurashtra and Another
Delhi High Court · (2010) 2 BC 594 : (2010) 158 PLR 38
Ram Pal and others Vs Banwari Lal and others
Delhi High Court · (2011) ACJ 998
K.S. Food Products and Others Vs State and Another
Delhi High Court · (2010) 01 DEL CK 0183
Pradeep Gandhi Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 1 Crimes 723
Union of India (UOI) Vs Goel Construction Co. and Another
Delhi High Court · (2010) 01 DEL CK 0160
Sumitra Devi Vs BSES Rajdhani Power Ltd
Delhi High Court · (2010) 168 DLT 359