High Courts20 Jan 2010Dismissed
Union of India (UOI) and Others Vs Jai Kanwar Kaushik
Delhi High Court · (2010) 3 ILR Delhi 233
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,658 of 6,586
High Courts20 Jan 2010Dismissed
Delhi Transport Coportation Vs Surender Singh
Delhi High Court · (2010) 01 DEL CK 0117
High Courts20 Jan 2010Dismissed
Ashok Kumar Maheshwari and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0115
High Courts20 Jan 2010Dismissed
Rajpal Kumar and Others Vs Food Corporation of India and Others
Delhi High Court · (2010) 166 DLT 515 : (2010) 125 FLR 32 : (2010) 3 ILR Delhi 165
High Courts20 Jan 2010Dismissed
Shri R.K. Sachdeva Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0106
High Courts20 Jan 2010
Commissioner of Income Tax Vs Goetze (India) Ltd.
Delhi High Court · (2010) 229 CTR 167
High Courts20 Jan 2010
Jai Bhagwan Vs Commissioner of Police and Others
Delhi High Court · (2010) 166 DLT 563 : (2010) 3 ILR Delhi 176 : (2010) 1 SLR 743
High Courts20 Jan 2010
Sarvesh Chopra Vs Ircon International Ltd. and Another
Delhi High Court · (2010) 167 DLT 753
High Courts20 Jan 2010Dismissed
Shri R.K. Minocha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0037
High Courts20 Jan 2010Dismissed
Bhandari Engineers and Builders Pvt. Ltd. Vs Vijaya Bank and Others
Delhi High Court · (2010) 2 BC 438 : (2010) 168 DLT 47
High Courts19 Jan 2010Dismissed
Ashok Kumar Vs D.D.A.
Delhi High Court · (2010) 01 DEL CK 0327
Arbitration Act, 1940 — Section 14(2)Arbitration and Conciliation Act, 1996 — Section 11(6), 33(3), 34(3), 37, 85(2)
High Courts19 Jan 2010Disposed Off
Union of India (UOI) Vs Nath Bros Exim International Ltd.
Delhi High Court · (2011) 268 ELT 172
Constitution of India, 1950 — Article 19Contract Act, 1872 — Section 72
High Courts19 Jan 2010Allowed
Jagbandhu Banerjee Vs Santosh Kumar and Others
Delhi High Court · (2011) ACJ 1961
High Courts19 Jan 2010Dismissed
KB Computer Forms Vs YK Goel and Another
Delhi High Court · (2010) 01 DEL CK 0283
Arbitration and Conciliation Act, 1996 — Section 11(2), 16, 34, 37, 7(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Jan 2010Dismissed
Exxonmobil Lubricants P. Ltd. Vs Star Glow Signs and Others
Delhi High Court · (2010) 01 DEL CK 0282
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11
High Courts19 Jan 2010Allowed
Lalit Kumar Jain Vs UOI and Others
Delhi High Court · (2010) 01 DEL CK 0270
High Courts19 Jan 2010Dismissed
Decor India Pvt. Ltd. Vs Council for Advancement of Peoples Actions and Rural Technology (CAPART)
Delhi High Court · (2010) 01 DEL CK 0234
High Courts19 Jan 2010Dismissed
Sridhar Gupta Vs N.D.M.C. and Another
Delhi High Court · (2010) 01 DEL CK 0230
High Courts19 Jan 2010
Govind Lal Tamta and Another Vs NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0141