High Courts21 Jan 2010
Dr. Debangshu Dam Vs East West Rescue Private Limited
Delhi High Court · (2010) 01 DEL CK 0067
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,657 of 6,586
High Courts21 Jan 2010Dismissed
Belco Enterprises Vs Delhi Transport Corporation
Delhi High Court · (2010) 01 DEL CK 0064
High Courts21 Jan 2010
Prem G.S. International Vs Union of India (UOI) and Another
Delhi High Court · (2010) 173 ECR 105
High Courts21 Jan 2010Dismissed
Navneet Kaushal, Rajni Kaushal Vs Union of India (UOI) Ministry of Defence
Delhi High Court · (2010) 01 DEL CK 0023
High Courts21 Jan 2010Dismissed
Rohit Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2010) 01 DEL CK 0020
High Courts21 Jan 2010Dismissed
Shri Ranbir Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0006
High Courts20 Jan 2010Dismissed
Sukha Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 3 ILR Delhi 193 : (2010) 1 SLR 707
High Courts20 Jan 2010Allowed
Raam Tyres Ltd. and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2010) 155 CompCas 80
High Courts20 Jan 2010
Savitri and Others Vs Mohan Singh and Others
Delhi High Court · (2010) 01 DEL CK 0344
High Courts20 Jan 2010Allowed
Chiranji Lal and Another Vs Mangat Ram and Others
Delhi High Court · (2011) ACJ 614 : (2010) 4 ILR Delhi 474
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts20 Jan 2010Allowed
Ramesh Chand Joshi and Anr Vs New India Assurance Co.Ltd.
Delhi High Court · (2010) 01 DEL CK 0303
Motor Vehicles Act, 1988 — Section 168, 169
High Courts20 Jan 2010
Commissioner of Income Tax Vs Chand Ratan Bagri
Delhi High Court · (2010) 230 CTR 258
Income Tax Act, 1961 — Section 2(47), 2(47)(ii), 45
High Courts20 Jan 2010
New India Assurance Co. Ltd. Vs Ganga Devi and Others
Delhi High Court · (2010) 01 DEL CK 0262
High Courts20 Jan 2010Allowed
Vizag Profiles Limited Vs Raam Tyres Limited and Others Raam Tyres Limited and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2010) 2 CompLJ 855
High Courts20 Jan 2010Dismissed
Abdul Kadir Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0215
High Courts20 Jan 2010
M.L. Gupta and Others Vs DCM Financial Services Ltd.
Delhi High Court · (2010) 2 BC 216 : (2011) 168 CompCas 381 : (2011) 2 Crimes 579 : (2010) 167 DLT 428 : (2010) 5 RCR(Criminal) 662
High Courts20 Jan 2010
Shri Sanjeev Kumar Jain Vs Shri Raghubir Saran Charitable Trust and Others
Delhi High Court · (2010) 166 DLT 528 : (2010) 3 ILR Delhi 319
High Courts20 Jan 2010
A.P. Nirman Vs Sindhu Trade Links A.P. Nirman Limited Vs Sindhu Trade Links Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0173