COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,655 of 6,586

High Courts22 Jan 2010Dismissed

Hazrat Maulana Arshad Madani and Others Vs Maulana Quari Mohammad Usman

Delhi High Court · (2010) 115 DRJ 153

Arbitration and Conciliation Act, 1996 — Section 5, 7, 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, Order 8 Rule 6Jamiat Ulama-i-Hind Constitution — Section 45, 46, 51

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High Courts22 Jan 2010Dismissed

Prem Nath Yadav Vs Chandra Bose and Others

Delhi High Court · (2011) 1 LLJ 316

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25

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High Courts22 Jan 2010Disposed Off

Nagendra Singh Vs UOI and Others

Delhi High Court · (2010) 01 DEL CK 0316

Army Act, 1950 — Section 102(4), 191, 21, 3, 4(1)

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High Courts22 Jan 2010

Church''s Auxiliary for Social Action and Another Vs Director General of Income Tax (Exemptions) and Others Caritas India Vs Union of India (UOI) and Another

Delhi High Court · (2010) 235 CTR 350 : (2010) 325 ITR 362

Income Tax Act, 1961 — Section 11, 12, 12(3), 12A, 80GIncome Tax Rules, 1962 — Rule 18AAA, 18BBA(3), 18BBB

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High Courts22 Jan 2010

Director of Income Tax Vs Indian National Science Academy

Delhi High Court · (2011) 197 TAXMAN 8

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High Courts22 Jan 2010

Bhartiya Commercial and Industrial Resources (India) Limited Vs Union of India (UOI) and Others

Delhi High Court · (2010) 01 DEL CK 0242

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High Courts22 Jan 2010Dismissed

Kapil Kumar Vs State

Delhi High Court · (2010) 01 DEL CK 0227

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High Courts22 Jan 2010Allowed

Sudarshan Lohia Vs Union of India (UOI)

Delhi High Court · (2010) 01 DEL CK 0226

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High Courts22 Jan 2010

Vinay Wires and Poly Products Pvt. Ltd. Vs Member (Central Excise) Central Board of Excise and Customs and Another

Delhi High Court · (2010) 172 ECR 171 : (2010) 252 ELT 10 : (2010) 4 ILR Delhi 70 : (2010) 7 RCR(Criminal) 579

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High Courts22 Jan 2010

Alcari S.A. Vs M.M.T.C.

Delhi High Court · (2010) 01 DEL CK 0170

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High Courts22 Jan 2010

Vinesh Vyas Vs State

Delhi High Court · (2010) 167 DLT 408

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High Courts22 Jan 2010

Kashmira Singh and Others Vs The State

Delhi High Court · (2010) 01 DEL CK 0127

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High Courts22 Jan 2010

Ramesh Vs State

Delhi High Court · (2010) 01 DEL CK 0103

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High Courts22 Jan 2010

Commissioner of Income Tax Vs Insilco Ltd.

Delhi High Court · (2010) 231 CTR 247 : (2010) 321 ITR 105 : (2010) 190 TAXMAN 306

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High Courts22 Jan 2010

Ellora Paper Mills Ltd. Vs Union of India (UOI)

Delhi High Court · (2010) 01 DEL CK 0066

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High Courts22 Jan 2010

National Highway Authority of India Vs ITD Cementation India Ltd.

Delhi High Court · (2010) 01 DEL CK 0065

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High Courts22 Jan 2010Dismissed

ASI Ravinder Kumar and Others Vs Union of India (UOI) and Others

Delhi High Court · (2010) 01 DEL CK 0059

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High Courts22 Jan 2010

Mawasee (Decd.) thr. Lr''s. and Others Vs Jamia Milia Islamia Unviersity and Others

Delhi High Court · (2010) 167 DLT 393

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High Courts22 Jan 2010

S. Gurbaksh Singh and Others Vs Shri N.G. Nanda and Shri Vivek Nanda

Delhi High Court · (2010) 168 DLT 437

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High Courts22 Jan 2010

Surjeet Singh Vs G.E. Capital Transport Financial Services and Another

Delhi High Court · (2011) 1 CivCC 595 : (2010) 4 Crimes 471 : (2010) 167 DLT 449 : (2010) 7 RCR(Criminal) 747

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